Citation : 2022 Latest Caselaw 2125 Gua
Judgement Date : 14 June, 2022
Page No.# 1/4
GAHC010062362019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.A./195/2019
RANJAN DAIMARI @ D.R. NABLA @ LASDUM @ LOUDUM AND 9 ORS
S/O- LATE STEPHEN DAIMARI, R/O- VILL.- ADALA KAHIBARI, P.S.
HARISINGA, DIST.- UDALGURI, ASSAM, PIN- 784510.
2: GEORGE BORO @ JOHN @ JWANKHANG
S/O- SHRI JOGENDRA NATH BORO
R/O- MISSION ROAD
DOWN TOWN
P.S. BARPETA ROAD
DIST.- BARPETA
ASSAM
PIN- 781301.
3: AJAY BASUMATARY @ B. AOGAI
S/O- LATE SWAUN BASUMATARY
R/O- VILL.- DILAGIMITHIFANG
P.S. DIPHU
DIST.- KARBI ANGLONG
ASSAM
PIN- 782460.
4: KHGARGESWAR BASUMATARY @ RAHUL BRAHMA @ KHARAMSWAR
S/O- SRI KHAGEN BASUMATARY
R/O- VILL.- PUB NAOKATA (KHAIRAJHAR)
P.S. GORESWAR
DIST.- BAKSA
ASSAM
PIN- 781366.
5: RAJENDRA GOYARI @ RAJEN @ RIFIKHANG
S/O- SRI KANTESWAR GOYARI
R/O- VILL.- KHAGRABARI
P.S. GOBARDHANA
DIST.- BAKSA
Page No.# 2/4
ASSAM
PIN- 781315.
6: ONSAI BORO @ AJIT BORO
S/O- SRI GANGADHAR BORO
R/O- VILL.- SHANTIPUR
SALBARI
P.S. SALBARI
DIST.- BAKSA
ASSAM
PIN- 781372.
7: INDRA BRAHMA
S/O- LATE SAILENDRA BRAHMA
R/O- VILL.- PADMAPUR
P.S. SIDLI
DIST.- CHIRANG
ASSAM
PIN- 783373.
8: BAISAGI BASUMATARY @ B. BITHURAI
D/O- LATE GAOJAO BASUMATARY
R/O- VILL.- SONSALI
P.S. BARBORI
DIST.- BAKSA
ASSAM
PIN- 781318.
9: LOKHRA BASUMATARY @ LOBO
S/O- SRI MAGUR BASUMATARY
R/O- VILL.- KAMARPARA
P.S. KACHUGAON
DIST.- KOKRAJHAR
ASSAM
PIN- 783350.
10: RAJU SARKAR
S/O- LATE SUNIL SARKAR
R/O- VILL.- TANGLA
PASCHIM NALBARI
P.S. TANGLA
DIST.- UDALGURI
ASSAM
PIN- 784521
VERSUS
THE CENTRAL BUREAU OF INVESTIGATION
Page No.# 3/4
REP. BY THE STATNDING COUNSEL, CBI.
Advocate for the Petitioner : MR. A K BHATTACHARYYA
Advocate for the Respondent : SC, CBI
Linked Case : Crl.A./154/2019
MATHU RAM BRAHMA @ MUDAI AND 3 ORS.
S/O- SRI RASAMA BRAHMA
R/O- VILL.- BIGSHIJORA
P.S. BOGRIBARI
DIST.- KOKRAJHAR
ASSAM
PIN- 783370.
2: PRABHAT BORO @ TEPA
S/O- LATE GANGADHAR BORO
R/O- VILL.- PASCHIM KHARUA
P.S. BARAMA
DIST.- BAKSA
ASSAM
PIN- 781346.
3: JAYANTI BRAHMA JUGAMI
D/O- SHRI HOLIRAM BRAHMA
R/O- VILL.- CHANGBANDHA
P.S. BOGRIBARI
DIST.- KOKRAJHAR
ASSAM
PIN- 783370.
4: NILIM DAIMARY @ D. NIZWMSA
S/O- POWAL CHANDRA DAIMARY
R/O- VILL.- KALIBARI
P.O. ROWTA CHARIALI
DIST.- UDALGURI
Page No.# 4/4
ASSAM
PIN- 784509.
VERSUS
THE CENTRAL BUREAU OF INVESTIGATION
REP. BY THE STANDING COUNSEL
CBI.
------------
Advocate for : MR. M SARANIA
Advocate for : SC
CBI appearing for THE CENTRAL BUREAU OF INVESTIGATION
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
14.06.2022 (Suman Shyam, J)
Heard Mr. M. Sarania, learned counsel appearing for the appellants. Also
heard Mr. S. C. Keyal, learned Special Public Prosecutor, CBI, appearing for the
respondent.
Arguments concluded.
Judgment reserved.
JUDGE JUDGE Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!