Abhijit Hazarika vs Nimai Basak
2022 Latest Caselaw 2095 Gua

                                                         Page No.# 1/2

GAHC010112192018




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : CRP/61/2018

         ABHIJIT HAZARIKA
         S/O- SRI KIRON CHANDRA HAZARIKA
         R/O- DADHARA
         BAMUN CHUBURI
         P.O. TEZPUR
         MOUZA- BHAIRABPAD
         DIST- SONITPUR
         ASSAM
         PIN-784001


          VERSUS

         NIMAI BASAK
         S/O LATE HARIDAS BASAK
         M/S BASAK ELECTRICAL WORKS
         MURAHTETALI
         P.O. TEZPUR
         MOUZA- BHAIRABPAD
         DIST- SONITPUR
         ASSAM
         PIN-784001


          ------------

Advocate for : MR. B CHAKRAVARTY Advocate for : appearing for NIMAI BASAK Page No.# 2/2

BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA

10-06-2022

The petitioner is represented by Mr. B. Chakravorty, learned counsel.

Learned counsel for the petitioner has sought permission of this Court to allow him to take back the certified copy of the impugned judgment filed with this case.

Registry is directed to return the certified copy of the impugned judgment filed along with this petition.

On the request of learned counsel for the petitioner, this petition stands disposed of on withdrawal with liberty to file suit/application for appropriate remedy before appropriate forum.

JUDGE

Comparing Assistant