Bipul Basumatary vs Rubi Sinha
2022 Latest Caselaw 2044 Gua

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GAHC010083962022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/1658/2022
                                          in
                                 RSA/94/2022


         BIPUL BASUMATARY
         S/O LATE MAHENDRA BASUMATARY RESIDENT OF JHARGAON
         SATGAON
         PS SATGAON
         GUWAHATI
         781026
         KAMRUP (M)

          VERSUS

         RUBI SINHA
         W/O SRI ANANDA SINHA
         RESIDENT OF RUKMINI NAGAR
         DISPUR. GUWAHATI
         PS DISPUR
         DIST KAMRUP M ASSAM


         ------------

Advocate for : MR. P K DAS Advocate for : MS S BORO appearing for RUBI SINHA

BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA 08-06-2022

The applicant is represented by Mr. P.K. Das, learned counsel.

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The Respondent is represented by Mr. S. Saikia, learned counsel.

This is an application for stay of the operation of the judgment and order dated 7.2.2022 passed by the learned Civil Judge (Senior Division) No.3, Kamrup (M), Guwahati in Title Appeal No.102/2016.

During the course of hearing, learned counsel for the petitioner has submitted that the applicant does not want to press this application.

That being so, this application stands disposed of on the submission made by the learned counsel for the applicant.

JUDGE

Comparing Assistant