Bhagwan Pator vs The State Of Assam And 6 Ors
2022 Latest Caselaw 1983 Gua

                                                                      Page No.# 1/4

GAHC010117092016




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/5005/2016

         BHAGWAN PATOR
         S/O LT. AMAL CH. PATOR, R/O VILL. and P.O. NELLIE, DIST- MORIGAON



         VERSUS

         THE STATE OF ASSAM AND 6 ORS
         REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, SECRETARY, DISPUR,
         GHY-6

         2:THE SECY. TO THE GOVT. OF ASSAM
         WATER RESOURCES DEPTT.
          SECRETARIAT
          BLOCK-B
         THIRD FLOOR
          DISPUR
          GHY-6

         3:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
         WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT.
          DISPUR
          GHY-6

         4:THE SECY. TO THE GOVT. OF ASSAM
          JUDICIAL DEPTT.
          DISPUR
          GHY-6

         5:THE PRINCIPAL SECY.
          PERSONNEL B DEPTT.
          GOVT. OF ASSAM
          DISPUR
          GHY-6
                                                               Page No.# 2/4


            6:SRI ANIL KUMAR JALAN

             S/O PUSHKAR DUTTA JALAN
             R/O FLAT NO- 4C
             PROTECT VIEW
             HENGRABARI ROAD
             P.O- DISPUR
             GUWAHATI-781006
             KAMRUP M
             ASSAM.

            7:SRI SHANTANU DHAR

             S/O
             LT SANTI RANJAN DHAR
             R/O- HOUSE NO.- 19
             HARBALA ROAD
             ULUBARI
             GUWAHATI-781007
             KAMRUP M
             ASSAM

Advocate for the Petitioner   : MRH BETALA

Advocate for the Respondent : MR.G BAISHYAR-6 and 7




             Linked Case : I.A.(Civil)/1507/2020

            ALL ASSAM TRIBAL SANGHA AND ANR.
            WITH ITS REGISTERED OFFICE AT TRIBAL REST HOUSE
            PALTAN BAZAR
            GHY-8
            KAMRUP(M)
            ASSAM


             VERSUS

            BHAGWAN PATOR AND 7 ORS.
            S/O LT. AMAL CH. PATOR
            R/O VILL. and P.O. NELLIE
            DIST- MORIGAON
                                                       Page No.# 3/4


2:THE STATE OF ASSAM
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
 SECRETARY
 DISPUR
 GHY-6
 DIST. KAMRUP(M)
 ASSAM
 3:THE SECY. TO THE GOVT. OF ASSAM
WATER RESOURCES DEPTT.
 SECRETARIAT
 BLOCK-B
 THIRD FLOOR
 DISPUR
 GHY-6
 4:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
WELFARE OF PLAIN TRIBES and BACKWARD CLASSES DEPTT.
 DISPUR
 GHY-6
 5:THE SECY. TO THE GOVT. OF ASSAM
JUDICIAL DEPTT.
 DISPUR
 GHY-6
 6:THE PRINCIPAL SECY.
 PERSONNEL B DEPTT.
GOVT. OF ASSAM
 DISPUR
 GHY-6
 7:SRI ANIL KUMAR JALAN

S/O PUSHKAR DUTTA JALAN
R/O FLAT NO- 4C
PROTECT VIEW
HENGRABARI ROAD
P.O- DISPUR
GUWAHATI-781006
KAMRUP M
ASSAM.
8:SRI SHANTANU DHAR

S/O
LT SANTI RANJAN DHAR
R/O- HOUSE NO.- 19
HARBALA ROAD
ULUBARI
GUWAHATI-781007
KAMRUP M
ASSAM.
                                                                         Page No.# 4/4

             ------------
             Advocate for : MR N DUTTA
             Advocate for : appearing for BHAGWAN PATOR AND 7 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

06.06.2022

In view of the judgment & order (CAV) passed today in WP(C)/5005/2016, this Interlocutory Application is closed.

JUDGE

Comparing Assistant