Citation : 2022 Latest Caselaw 1970 Gua
Judgement Date : 3 June, 2022
Page No.# 1/2
GAHC010024882017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/267/2017
GS-176550L JUNIOR ENGINEEREandM MALLESH R and ANR.
EASTERN BASE WORKSHOP C/O- 99 APO
2: GS-178253 W CH/MECH
ASHOK KUMAR
EASTERN BASE WORKSHOP
C/O- 99 APO PRESENTLY POSTED AT HQ 1060 FIELD WORKSHOP GREF
C/O- 56 APO AT KARGIL Jand
VERSUS
BHARAT KHERA and 3 ORS.
JOINT SECY. BORDER ROADSO 234,'B' WING, SENA BHAWAN, NEW DELHI
2:LT. GEN. SURESH SHARMA
AVSM
DIRECTOR GENERAL BORDER ROADS
SEEMA SADAK BHAWAN
RING ROAD
DELHI CANTT. NEW DELHI-10
3:LT. COL. GCS NAIDU
CHIEF RECORD OFFICER
OFFICER-IN-CHARGE
GREF RECORDS
DIGHI CAMP
PUNE-15
4:LT. GEN. SANJEEV KUMAR SRIVASTAVA
DIRECTOR GENERAL BORDER ROADS
SEEMA SADAK BHAWAN
RING ROAD
DELHI CANTT. NEW DELHI-1
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Advocate for the Petitioner : MR.S SAHA
Advocate for the Respondent : MR.S C KEYAL R-4R-3
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
03.06.2022
There is no representation from any of the parties.
Seen the office note dated 12.03.2020 indicating that SLP(C) No.17319/2017 filed by the Union of India before the Supreme Court of India, against the judgment and order dated 09.09.2016 in WA No.254/2016 has been dismissed.
Therefore the matter shall proceed.
However, for ends of justice, the matter stands adjourned today.
List the matter after 2(two) weeks.
JUDGE
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