Rabeya Bagam Laskar vs Azir Uddin Laskar And 9 Ors
2022 Latest Caselaw 1958 Gua

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GAHC010189732019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : CRP(IO)/263/2019

         RABEYA BAGAM LASKAR
         D/O- LATE FOIJUL HOQUE LASKAR, R/O- VILL- BARNOGAD, P.O- KALIBAR
         BAZAR, P.S- ALGAPUR, DIST- HAILAKANDI, PIN- 788155

         VERSUS

         AZIR UDDIN LASKAR AND 9 ORS
         S/O- LATE NAMIR ALI LASKAR, R/O- VILL- BARNOGAD, P.O- KALIBAR
         BAZAR, P.S- ALGAPUR, DIST- HAILAKANDI

         2:RAYNA BEGOM LASKAR
         W/O- AZIR UDDIN LASKAR
          R/O- VILL- BARNOGAD
          P.O- KALIBAR BAZAR
          P.S- ALGAPUR
          DIST- HAILAKANDI

         3:SALEHA BEGOM CHOUDHURY
         W/O- ABDUR RAJJAK CHOUDHURY
         VILL AND P.O- PANCHGRAM
          P.S- ALGAPUR
          DIST- HAILAKANDI

         4:KAZAL NAHAR LASKAR
         W/O- AZIRUDDIN LASKAR
          R/O- VILL- CHADIPUR PART-III
          P.S- ALGAPUR
          DIST- HAILAKANDI

         5:MINA BEGUM LASKAR
         W/O- NURUL HAQUE LASKAR
         VILL- NITAINAGAR
          P.O- NITAINAGAR
          P.S AND DIST- HAILAKANDI
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            6:RINA BEGUM LASKAR
            W/O- FAIZURE RAHMAN CHOUDHURY
            VILL- SUNDAURI
             P.O- KALAIM
             P.S- KATIGORAH
             DIST- HAILAKANDI

            7:SAYNA BEGUM LASKAR
            W/O- SAMSUL ALAM LASKAR
            VILL- NITAINAGAR PT-III
             P.O- NITAINAGAR

            8:YUSUF ALI MAZUMDER
             S/O- LATE MUFIZ ALI MAZUMDER
             R/O- VILL- CHADIPUR PART-III
             P.S- ALGAPUR
             DIST- HAILAKANDI

            9:SAFIQ UDDIN LASKAR
             S/O- LATE MUFIZ ALI MAZUMDER
             R/O- VILL- CHADIPUR PART-III
             P.S- ALGAPUR
             DIST- HAILAKANDI

            10:SURAJ ALI LASKAR
             S/O- LATE MUFIZ ALI MAZUMDER
             R/O- VILL- CHADIPUR PART-III
             P.S- ALGAPUR
             DIST- HAILAKAND

Advocate for the Petitioner   : MR. S K GHOSH

Advocate for the Respondent : MR. N DHAR


                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                         ORDER

Date : 03.06.2022

Heard Mr. SK Ghosh, learned counsel for the petitioner and Ms. N Dasgupta, learned counsel for respondent Nos.1, 2, 4, 5, 6 & 7. Also heard Mr. A Biswas, learned counsel for the respondent No.3.

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The record reveals that neither the original adjudication order nor the judgment and decree passed by the learned Trial court which have been affirmed subsequently by the First Appellate Court has not been brought on record. The same shall be brought on record by the petitioner by 17.06.2022.

Interim order passed earlier stands extended till the next date and parties are directed to maintain status quo in respect to the suit property.

JUDGE

Comparing Assistant