New India Assurance Company ... vs Sri Madhab Konwar And 2 Ors (E)
2022 Latest Caselaw 2561 Gua

                                                                        Page No.# 1/2

GAHC010084412020




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                   I.A.(Civil)/2043/2022

         NEW INDIA ASSURANCE COMPANY LIMITED
         HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
         MAHATMA GANDHI ROAD
         MUMBAI AND ONE OF THE REGIONAL OFFICE AT ULUBARI
         G.S.ROAD
         GHY


          VERSUS

         SRI MADHAB KONWAR AND 2 ORS (E)
         S/O- LT. BIMALA KONWAR
         R/O- DEROI HABI GAON
         P.O. DEROI HABI
         P.S. DEMOW
         DIST.- SIVASAGAR (ASSAM)
         PIN- 785662


         ------------
         Advocate for : MR. K K BHATRA
         Advocate for : appearing for SRI MADHAB KONWAR AND 2 ORS (E)
                                                                      Page No.# 2/2




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    ORDER

28.07.2022

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 19.10.2019 passed by the Member, MACT, Sivasagar in MAC Case No. 05/2018 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in next 4 (four) weeks in the Registry of the Gauhati High Court.

The IA stands disposed of.

JUDGE

Comparing Assistant