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Page No.# 1/2 vs The State Of Assam
2022 Latest Caselaw 2497 Gua

Citation : 2022 Latest Caselaw 2497 Gua
Judgement Date : 26 July, 2022

Gauhati High Court
Page No.# 1/2 vs The State Of Assam on 26 July, 2022
                                                                    Page No.# 1/2

GAHC010219282021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./779/2021

            WASIM AKRAM @ WASIM ALI AND 2 ORS.
            S/O IDDISH ALI
            R/O TELAHI CHARIALI, P.S. DHARAMTUL, P.O. BANGALSHARA
            DIST. MORIGAON, ASSAM, PIN-782412

            2: MD. RITU ALI
             S/O MD. TUFAN ALI
            R/O TELAHI CHARIALI

            P.S. DHARAMTUL

            P.O. BANGALDHARA
            DIST. MORIGAON
            ASSAM
            PIN-782412

            3: MRS. RISMA BEGUM
            W/O WASIM AKRAM @ WASIM ALI
            R/O TELAHI CHARIALI
             P.S. DHARAMTUL
             P.O. BANGALDHARA
            DIST. MORIGAON
            ASSAM
            PIN-78241

            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR. I CHOUDHURY
                                                                                 Page No.# 2/2

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

26.07.2022

Heard Mr. I. Choudhury, learned counsel for the petitioners and Mr. D. Das, learned Additional Public Prosecutor, Assam for the State respondent.

Argument concluded.

Judgment reserved.

JUDGE

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