Shaban Karmakar @ Teru vs The State Of Assam And Anr
2022 Latest Caselaw 2479 Gua

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GAHC010007472022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./32/2022

            SHABAN KARMAKAR @ TERU
            S/O- NIGRO KARMAKAR,
            R/O- VILLAGE CHAPAMAL CHAH BAGICHA, P.S.- SAMAGURI, DIST-
            NAGAON, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY PP, ASSAM.

            2:SMTI. HEMA PRADHAN
            W/O- SRI ESHAQUE PRADHAN

            R/O- VILLAGE CHAPAMAL CHAH BAGICHA
            P.S.- SAMAGURI
            DIST- NAGAON
            ASSAM

Advocate for the Petitioner   : MR F HAQUE

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                          ORDER

Date : 25.07.2022 Heard Mr. F. Haque, learned counsel appearing for the appellant and Mr. M.P.

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Goswami, learned Addl. Public Prosecutor, Assam appearing for the State respondent.

This appeal is directed against the judgment and order dated 03.04.2019, passed by the learned Addl. District and Sessions Judge, FTC, Nagaon in Sessions (T2) Case No. 72(N)/2016 convicting the appellant to undergo R.I. for ten years and fine of Rs. 1,000/-, in default to undergo further R.I for two months for committing offence under Section 376(2)(i) of Indian Penal Code.

The appeal is admitted for hearing.

Call for the records.

No formal notice is required to be sent to the respondent No. 1 who is represented by the learned Addl. Public Prosecutor.

Steps be taken within two days on the respondent No. 2 by registered post with A/D and in addition to that, the appellant shall take steps on the respondent No. 2 by usual service through the jurisdictional Magistrate as per Gauhati High Court Rules with suitable modification to the form.

List the matter on 02.09.2022.

JUDGE

Comparing Assistant