Gauhati High Court
Page No.# 1/8 vs The State Of Assam And Ors on 20 July, 2022
Page No.# 1/8
GAHC010007962012
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4133/2012
SMT. KIRAN BHUYAN and 11 ORS
W/O- SRI DHIREN KAKATI, DIRECTORATE OF AGRICULTURE CAMPUS,
QTR. NO. VILL. - 2, P.S. - DISPUR, DIST.- KAMRUP, GUWAHATI, ASSAM.
2: AJIT MOHAN
S/O- SRI JOGEN MOHAN
DIRECTORATE OF AGRICULTURE CAMPUS
QTR. NO. VILL.- 2
P.S.- DISPUR
DIST.- KAMRUP
GUWAHATI
ASSAM.
3: RAJIB SAIKIA
S/O- LT. SURENDRA SAIKIA
DIRECTORATE OF AGRICULTURE CAMPUS
QTR. NO. VILL. - 2
P.S.- DISPUR
DIST.- KAMRUP
GUWAHATI
ASSAM.
4: AIJUDDIN AHMED
S/O- LT. ARAB ALI
VILL.- PAKABANGIPARA
P.O.- BORDOULGURI
P.S.- SIPAJHAR
DIST.- DARRANG
ASSAM.
5: SONESWAR PATOWARY
S/O- LT. MOHENDRA CH. PATOWARY
VILL.- PAKABANGIPARA
P.O.- BORDOULGURI
Page No.# 2/8
P.S.- SIPAJHAR
DIST.- DARRANG
ASSAM.
6: BIMALA THAKURIA
W/O- SRI ASWINI THAKURIA
BARBARI
HOUSE NO. 335
P.O.- HENGRABARI.
7: ALTAF HUSSAIN
S/O- LT. DHANO ALI
JYOTIPITH
HOUSE NO. 37
BHETAPARA
P.O.- BELTOLA
P.S.- HATIGAON
DIST.- KAMRUP
ASSAM.
8: PARAMANANDA RAJBONSHI
S/O- SRI MOHENDRA RAJBONGSHI
NARBAN BORSOJAI
BELTOLA
P.O.- BASISTHA
DIST.- KAMRUP
GUWAHATI
ASSAM.
9: MINU KALITA
W/O- BASISTHA BORAH
BARBARI
H.NO. 76
P.O.- HENGRABARI
P.S.- DISPUR
DIST.- KAMRUP
ASSAM.
10: HARAMOHAN THAKURIA
S/O- LT. RAMCHARAN THAKURIA
VILL. and P.O.- BHOLAPARA
P.S.- PALASHBARI
DIST.- KAMRUP
GUWAHATI
ASSAM.
11: ANJALI DUTTA
W/O- SRI PRAFULLA DUTTA
Page No.# 3/8
P.O.- KHANNAPARA
BATAHGHULI
P.S.- SATGAON
DIST.- KAMRUP
ASSAM.
12: UTPALA SAIKIA
D/O- SRI MAHESH SAIKIA
SARUMOTORIA
H.NO.- 126
P.O. and P.S.- DISPUR
DIST.- KAMRUP
GUWAHATI
VERSUS
THE STATE OF ASSAM AND ORS
REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM, DEPTT.
OF AGRICULTURE, DISPUR, GHY- 6.
2:THE SECY. TO THE GOVT. OF ASSAM
AGRICULTURE DEPTT.
DISPUR
GHY- 6.
3:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY- 6.
4:THE DIRECTOR OF AGRICULTURE
ASSAM
KHANAPARA
GHY- 22
Advocate for the Petitioner : MR.P N GOSWAMI
Advocate for the Respondent : MR.S CHAMARIA
Linked Case : WP(C)/7865/2016
AMAR DEY and 7 ORS
S/O LT. RANADHIR DEY VILL- SOULMARA P.O. GIRISHGANJ BAZAR
Page No.# 4/8
SUPRAKANDI DIST. KARIMGNAJ- 788711
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY COMMISSIONER AND SECRETARY OF AGRICULTURE
DEPARTMENT
ASSAM SACHIVALAYA
DISPUR
GUWAHATI -6.
------------
Advocate for : MS.M DUTTA
Advocate for : appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/5022/2012
SMT. KIRAN BHUYAN and 11 ORS
W/O SRI DHIREN KAKATI
DIRECTORATE OF AGRICULTURE CAMPUS
QTR. NO. VILL-2
P.S. DISPUR
DIST- KAMRUP
ASSAM
2: AJIT MOHAN
S/O SRI JOGEN MOHAN
DIRECTORATE OF AGRICULTURE CAMPUS
QTR. NO. VILL-2
P.S. DISPUR
DIST- KAMRUP
GUWAHATI
ASSAM
3: RAJIB SAIKIA
S/O LATE SURENDRA SAIKIA
DIRECTORATE OF AGRICULTURE CAMPUS
QTR. NO. VILL -2
P.S. DISPUR
DIST- KAMRUP
GUWAHATI
ASSAM
Page No.# 5/8
4: AIJUDDIN AHMED
S/O LATE ARAB ALI
VILL. PAKABANGIPARA
P.O. BORDOULGURI
P.S. SIPAJHAR
DIST- DARRANG
ASSAM
5: SONESWAR PATOWARY
S/O LATE MOHENDRA CH. PATOWARY
VILL PAKABANGIPARA
P.O. BORDOULGURI
P.S. SIPAJHAR
DIST- DARRANG
ASSAM
6: BIMALA THAKURIA
W/O SRI ASWINI THAKURIA
BARBARI
HOUSE NO.335
P.O. HENGRABARI
7: ALTAF HUSSAIN
S/O LATE DHANO ALI
JYOTIPATH
HOUSE NO.37
BHETAPARA
P.O. BELTOLA
P.S. HATIGAON
DIST- KAMRUP
ASSAM
8: PARAMANANDA RAJBONSHI
S/O SRI MOHENDRA RAJBONSHI
NARBAN BORSOJAI
BELTOLA
P.O. BASISTHA
DIST- KAMRUP
GUWAHATI
ASSAM
9: MINU KALITA
W/O BASISTHA BORAH
BARBARI
H.NO.76
P.O. HENGRABARI
P.S. DISPUR
DIST- KAMRUP
Page No.# 6/8
ASSAM
10: HARAMOHAN THAKURIA
S/O LATE RAMCHARAN THAKURIA
VILL and P.O. BHOLAPARA
P.S. PALASBARI
DIST- KAMRUP
GUWAHATI
ASSAM
11: ANJALI DUTTA
W/O SRI PRAFULLA DUTTA
P.O. KHANNAPARA
BATAHGHULI
P.S. SATGAON
DIST- KAMRUP
GUWAHATI
12: UTPALA SAIKIA
D/O SRI MAHESH SAIKIA
SARUMOTORIA
HOUSE NO.126
P.O. and P.S. DISPUR
DIST- KAMRUP
GUWAHATI
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF AGRICULTURE
DISPUR
GHY-6
2:THE SECRETARY TO THE GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GHY-6
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GHY-6
4:THE DIRECTOR OF AGRICULTURE
ASSAM
KHANAPARA
GHY-22
------------
Advocate for : MS.N SULTANA
Page No.# 7/8
Advocate for : SC
AGRI. DEPARTMENT appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/7184/2015
SMT. KIRAN BHUYAN and 11 ORS.
W/O. SRI DHIREN KAKATI
R/O. DIRECTORATE OF AGRICULTURE CAMPUS QTR. NO. VILL-2
P.S. DISPUR
DIST. KAMRUP
GHY.
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. and SECY. TO THE GOVT. OF ASSAM
DEPTT. OF AGRICULTURE
DISPUR
GHY.-781006.
------------
Advocate for : MR.I CHOUDHURY
Advocate for : appearing for THE STATE OF ASSAM AND 3 ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
20.07.2022
Heard Mr. P. Nayak, learned Standing Counsel for the Finance Department.
The hearing remains inconclusive.
Mr. Nayak relies on some judgments on statutory notifications and prays for
further time to conclude his argument. He has also to submit his written note of
argument on the next date fixed.
Page No.# 8/8
Accordingly, list this matter on 25.08.2022 as part heard.
JUDGE
Comparing Assistant
