Arup Bora vs M/S Green Valley Pride Ltd. And 2 ...
2022 Latest Caselaw 2369 Gua

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GAHC010124922022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./353/2022

            ARUP BORA
            S/O SRI BHADRA KANTA BORA
            RESIDENT OF NONOI GUMUTHAGAON, PO NONOI, LPS NAGAON (SADAR)
            DIST NAGAON, ASSAM 782102

            VERSUS

            M/S GREEN VALLEY PRIDE LTD. AND 2 ORS.
            REPRESENTED BY ITS MANAGING DIRECTOR, NH 37, BARSAJAI
            LALMATI, PO BELTOLA, PS BASISTHA,GUWAHATI, KAMRUPM ASSAM
            781028

            2:SRI UTPAL KAKATI
             S/O SRI PRADIP KAKATI
            RESIDENT OF VILLAGE K. KALITA SARUGHULI
            WARD NO. 16
             LAKHARA
             PS LAKHORA
             GUWAHATI 781034

            3:THE UNITED INDIA INSURANCE COMPANY LIMITED.
             REPRESENTED BY ITS BRANCH MANAGER
             DISPUR BRANCH
             3RD FLOOR
             RADHIKA BHAWAN
             GS ROAD
             GANESHGURI
             GUWAHATI 78100

Advocate for the Petitioner   : MR. P D NAIR

Advocate for the Respondent :
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                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                      ORDER

Date : 18.07.2022

Heard Mr. G Alam, learned counsel for the appellant.

This appeal is directed against the judgment and award dated 24.03.2022 passed by the learned Member, MACT, Nagaon in MAC Case No.210/2017.

The instant appeal is admitted for hearing. Issue notice, returnable by 6 (six) weeks. Steps upon respondent Nos.1 to 3 by way of Registered Post with A/D as well as through usual process within 3 (three) days.

Call for the LCR.

List accordingly.

JUDGE

Comparing Assistant