The National Insurance Co. Ltd vs Kamal Sharma And 3 Ors
2022 Latest Caselaw 86 Gua

                                                            Page No.# 1/2

GAHC010214492021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. I.A.(Civil)/49/2022

         THE NATIONAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
         KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
         REGIONAL OFFICE AT G.S. ROAD
         BHANGAGARH
         GUWAHATI-5
         ASSAM


          VERSUS

         KAMAL SHARMA AND 3 ORS.
         S/O- LATE DWIJEN SHARMA
         R/O- VILL.- RAKHAPARA
         P.O. AGIA
         P.S. AGIA
         DIST.- GOALPARA
         ASSAM
         PIN- 783120.

         2:RANENDRA KR. KALITA
         S/O- LATE JATINDRA NR. DAS
          R/O- B T ROAD
          P..S AND DIST. BONGAIGAON
         ASSAM
          PIN- 783380.
          3:AZAHAR ALI
         S/O- ANTAZ ALI
          R/O- VILL.- PALRERCHAR
          P.O. LENGTISINGA
          P.S. ABHAYAPURI
          DIST.- BONGAIGAON
         ASSAM
         PIN- 783384.
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             4:REKHA SHARMA
             W/O- KAMAL SHARMA
             R/O- VILL.- RAKHAPARA
             P.O. AND P.S. AGIA
             DIST.- GOALPARA
             ASSAM
             PIN- 783120
             ------------
             Advocate for : MR. K K BHATRA
             Advocate for : appearing for KAMAL SHARMA AND 3 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

07.01.2022

In view of admission of the connected appeal, the operation of the Judgment and Award dated 24.08.2021 passed by the Member, MACT, Goalpara in MAC Case No. 82/2018 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount by the Insurance Company in the Registry of the Gauhati High Court in next 30 (thirty) days.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant