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Page No.# 1/3 vs Nabadwip Ch. Roy And 5 Ors
2022 Latest Caselaw 83 Gua

Citation : 2022 Latest Caselaw 83 Gua
Judgement Date : 7 January, 2022

Gauhati High Court
Page No.# 1/3 vs Nabadwip Ch. Roy And 5 Ors on 7 January, 2022
                                                         Page No.# 1/3

GAHC010226372021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                            I.A.(Civil)/37/2022

         SUSHIL CH. DEB AND 2 ORS.
         S/O- LATE SASHI MOHAN DEB
         R/O- CHAR BAZAR
         KARIMGANJ TOWN
         P.O.
         P.S. AND DIST.- KARIMGANJ
         ASSAM

         2: SMTI. MILAN DEB @ KUTI DEB
         W/O- SRI SUSHIL CH. DEB
          R/O- CHAR BAZAR
          KARIMGANJ TOWN
          P.O.
          P.S. AND DIST.- KARIMGANJ
         ASSAM

         3: SUBRATA DEB
         S/O- SRI SUSHIL CH. DEB
         R/O- CHAR BAZAR
         KARIMGANJ TOWN
         P.O.
         P.S. AND DIST.- KARIMGANJ
         ASSAM
         VERSUS

         NABADWIP CH. ROY AND 5 ORS.
         S/O- LATE NOVENDRA KR. ROY
         R/O- PURBA BAZAR
         KARIMGANJ TOWN
         P.O.
         P.S AND DIST.- KARIMGANJ
         ASSAM

         2:NIKHILANANDA ROY
         S/O- LATE NOVENDRA KR. ROY
                                                                                Page No.# 2/3

             R/O- PURBA BAZAR
             KARIMGANJ TOWN
             P.O.
             P.S AND DIST.- KARIMGANJ
             ASSAM
             3:HARI RANI TARAT
             W/O- LATE KRIPA SINDHU TARAT
             C/O- KAUSHIK TARAT
             VILL.- SUPRAKANDI
             P.O. GIRISHGANJ BAZAR
             P.S. AND DIST.- KARIMGANJ
             ASSAM
             4:SUNITA BALLA DUTTA
             W/O- LATE HARENDRA KR. DUTTA
             C/O- KAUSHIK TARAT
             VILL.- SUPRAKANDI
             P.O. GIRISHGANJ BAZAR
             P.S. AND DIST.- KARIMGANJ
             ASSAM
             5:SHILA RANI DEB ROY
             W/O- LATE RASH BIHARI DEB ROY
             C/O- LAKSHMI BAKARY
             RAIL GATE
             STATION ROAD
             KARIMGANJ
             P.O.
             P.S. AND DIST.- KARIMGANJ
             ASSAM
             6:SMTI. BASANTI DUTTA CHOUDHURY
             W/O- SRI BIDYUT DUTTA CHOUDHURY
             VILL.- BAHADURPUR
             P.O. NILAMBAZAR
             P.S. AND DIST.- KARIMGANJ
             ASSAM
             ------------
             Advocate for : DR. B AHMED
             Advocate for : appearing for NABADWIP CH. ROY AND 5 ORS.



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

07.01.2022

In view of admission of the connected appeal, the Judgment and Decree dated Page No.# 3/3

04.10.2021 passed by the Civil Judge, Karimganj in Title Appeal No. 49/2011 shall remain stayed till disposal of the appeal. The IA(C) stands disposed of.

JUDGE

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