Citation : 2022 Latest Caselaw 60 Gua
Judgement Date : 5 January, 2022
Page No.# 1/5
GAHC010011042020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/112/2020
ORIENTAL INSURANCE COMPANY LTD.,
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF ALI
ROAD, NEW DELHI- 110002, AND REGIONAL OFFICE AT GUWAHATI-7, REP.
BY THE REGIONAL MANAGER.
VERSUS
SRI SANJAY JAIN AND 6 ORS.
S/O- LATE SAGAR MAL JAIN, R/O- PALTAN BAZAR, GUWAHATI- 781008,
DIST.- KAMRUP, ASSAM.
2:SRI RAJESH JAIN
S/O- LATE SAGAR MAL JAIN
R/O- PALTAN BAZAR
GUWAHATI- 781008
DIST.- KAMRUP
ASSAM.
3:SMT. NIRMALA DEVI JAIN
W/O- SRI SAMPAT LAL JAIN
R/O- PALTAN BAZAR
GUWAHATI- 781008
DIST.- KAMRUP
ASSAM.
4:SMT. SUMAN DEVI JAIN
W/O- SRI DILIP JAIN
R/O- P.O. SILCHAR
DIST.- CACHAR
ASSAM.
5:SMT. KUSUM DEVI JAIN
Page No.# 2/5
W/O- LATE PAWAN JAIN
R/O- ATHGAON
GUWAHATI- 781008
DIST.- KAMRUP
ASSAM.
6:SRI BIPLAV JAIN
S/O- LATE PAWAN JAIN
R/O- ATHGAON
GUWAHATI- 781008
DIST.- KAMRUP
ASSAM.
7:SMT. AMRITA JAIN
D/O- LATE PAWAN JAIN
R/O- ATHGAON
GUWAHATI- 781008
DIST.- KAMRUP
ASSAM
Advocate for the Petitioner : MR SISHIR DUTTA
Advocate for the Respondent : MR. B K JAIN
Linked Case : MACApp./115/2012
SANJAY JAIN AND ORS
2: RAJESH JAIN
BOTH ARE SONS OF LATE SAGAR MAL JAIN
3: SMTI NIRMALA DEVI JAIN
W/O SHRI SAMPAT LAL JAIN
4: SMTI SUMAN DEVI JAIN
W/O SRI DILIP JAIN
R/O P.O. SILCHAR
DIST. CACHAR
ASSAM.
Page No.# 3/5
5: SMTI KUSUM DEVI JAIN
WIDOW OF LATE PAWAN JAIN
6: BIPLAV JAIN
S/O LATE PAWAN JAIN
7: SMTI AMRITA JAIN
D/O LATE PAWAN JAIN
SR. NOS. 1A
1 B and 1 C ARE THE RESIDENTS OF PALTANBAZAR
GUWAHATI-781008
P.S. PALTANBAZAR
DIST. KAMRUP METRO
ASSAM
SR. NOS. 2 TO 4 HEREIN ARE RESIDENTS OF ATHGAON
GUWAHATI-781008
DIST. KAMRUP METRO
ASSAM.
VERSUS
NOOR MOHAMMAD ALI AND ORS
S/O LATE MAFIZUDDIN AHMED
R/O BAMUNBARI
P.O. PACHARIA HAJO
DIST. KAMRUP
ASSAM
OWNER OF BUS NO. AS-25B-9993
2:THE NEW INDIA ASSURANCE CO. LTD.
G.S. ROAD
ULUBARI
GUWAHATI-781007
HAVING ONE OF ITS N.E.R.O. G.S. ROAD
BHANGAGARH
GUWAHATI-781005
INSURER OF BUS NO. AS-25B-9993
3:THE ORIENTAL INSURANCE CO.LTD.
CHRISTIAN BASTI
GUWAHATI-781005
HAVING ONE OF ITS REGIONAL OFFICE G.S. ROAD
ULUBARI
P.O. ULUBARI
GUWAHATI-781007 INSURER OF SCOOTER NO. AS-01G-6315 LMLNV
4:MD. HASAN ALI
Page No.# 4/5
S/O MD. KHUDRA ALI
VILL. SURADI
P.S. BARMAH
DIST. NALBARI
ASSAM DRIVER OF THE BUS NO. AS-25B-9993
5:SHYAM RATAN PODDAR
S/O LATE HANUMAN PRASAD PODDAR
C/O M/S APNA TRUCK FACTORY
S.J. ROAD
ATHGAON
GUWAHATI
DIST. KAMRUP METRO
ASSAM
OWNER OF THE SCOOTER NO. AS-01/G-6315 LML NV
6:SURAJ SINGHANIA
S/O CHAND RAM SINGHANIA
R/O FANCY BAZAR
GUWAHATI-781001
P.S. PANBAZAR
DIST. KAMRUP METRO
ASSAM
P/AC/O M/S APNA TRUCK FACTORY
S.J. ROAD
ATHGAON
GUWAHATI RIDER OF THE SCOOTER NO. AS-01/G-6315 LML NV
------------
Advocate for : MS.P C B NAIR
Advocate for : MR.I ALAM appearing for NOOR MOHAMMAD ALI AND ORS
Linked Case :
ORIENTAL INSURANCE COMPANY LTD
VERSUS
SRI SANJAY JAIN AND 6 ORS
------------
Advocate for :
Advocate for : appearing for SRI SANJAY JAIN AND 6 ORS
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
05-01-2022 Heard Shri S. Dutta, learned counsel for the applicant, who has filed this Interlocutory Application for condonation of delay of 105 days in preferring a review against the judgment and order dated 13.02.2019 passed by this Court in MAC Appeal No. 84/2014.
Issue Notice, returnable by 4(four) weeks.
Steps for service of notice upon the opposite parties be taken by registered post with A/D.
Steps within 2(two) days.
List this matter for orders after 4(four) weeks along with service report.
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