The United India Insurance ... vs Smt. Junali Kalita And 2 Ors
2022 Latest Caselaw 318 Gua

                                                                     Page No.# 1/3

GAHC010000912022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./37/2022

            THE UNITED INDIA INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI-600014
            AND REGIONAL OFFICE AT CHIBBER HOUSE, G.S. ROAD, GUWAHATI-5,
            REPRESENTED BY ITS REGIONAL OFFICE, GUWAHATI



            VERSUS

            SMT. JUNALI KALITA AND 2 ORS.
            W/O SRI BHANU KALITA, R/O VILL-GANDHINAGAR, P.S.-SILAPATHAR, P.O.
            AND DIST-DHEMAJI, ASSAM, PIN-787059

            2:TULARAM BORAH
             S/O SRI ALOM BORAH
             R/O VILL-MORANGAON
             P.S.-SILAPATHAR
             DIST-DHEMAJI
            ASSAM
             PIN-787059

            3:SUNIL BORUAH
             S/O SRI MOINA BORUAH
            VILL-SOMABARI
             P.S.-SILAPATHAR
             DIST-DHEMAJI
            ASSAM
             PIN-78705

Advocate for the Petitioner   : MR. A DUTTA

Advocate for the Respondent :
                                                               Page No.# 2/3




Linked Case : I.A.(Civil)/172/2022

THE UNITED INDIA INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
CHENNAI-600014 AND REGIONAL OFFICE AT CHIBBER HOUSE
G.S. ROAD
GUWAHATI-5
REPRESENTED BY ITS REGIONAL OFFICE
GUWAHATI


VERSUS

SMTI. JUNALI KALITA AND 2 ORS.
W/O SRI BHANU KALITA
R/O VILL-GANDHINAGAR
P.S.-SILAPATHAR
P.O. AND DIST-DHEMAJI
ASSAM
PIN-787059

2:TULARAM BORAH
S/O SRI ALOM BORAH
 R/O VILL-MORANGAON
 P.S.-SILAPATHAR
 DIST-DHEMAJI
ASSAM
 PIN-787059
 3:SUNIL BORUAH
S/O SRI MOINA BORUAH
VILL-SOMABARI
 P.S.-SILAPATHAR
 DIST-DHEMAJI
ASSAM
 PIN-787059
 ------------
Advocate for : MR. A DUTTA
Advocate for : appearing for SMTI. JUNALI KALITA AND 2 ORS.
                                                                       Page No.# 3/3

                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 31.01.2022.

Heard Mr. A. Dutta, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and order dated 28/09/2021 passed by the learned Motor Accident Claims Tribunal, Dhemaji in MAC case No. 05/2019 shall remain stayed.

The I/A stands disposed of accordingly.

JUDGE

Comparing Assistant