Gauhati High Court
Page No.# 1/9 vs Page No.# 8/9 on 31 January, 2022
Page No.# 1/9
GAHC010017632021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/864/2021
KAUSHIK MISHRA AND 32 ORS
S/O SRI ARABINDRA MISHRA, VILL. GALIAHATI NO. 1, P.O. AND P.S.
BARPETA, DIST. BARPETA, ASSAM, PIN 781301
2: ALAKESH MALLA BARUAH
S/O NIROD MALLA BARUAH
R/O HOUSE NO. 15
KANAKLATA ROAD
P.O. AND P.S. BHARALUMUKH
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781009
3: MOUSUMI DUTTA
D/O MUKUNDA DUTTA
R/O JATIA
P.O. AND P.S. DISPUR
DIST. KAMRUP (M)
ASSAM
PIN 781006
4: DEEPSIKHA BORDOLOI
D/O LATE PRADEEP BORDOLOI
VILL. BURAHGAON
BISHNUJYOTI PATH
WARD NO. 6
P.O. AND P.S. MORIGAON
DIST. MORIGAON
ASSAM
PIN 782105
Page No.# 2/9
5: MOHSINA PARWEEN
W/O SAMIUN RAHMAN CHOUDHURY
VILL. PIALIKHATA
BAIHATA CHARIALI
P.O. BAIHATA CHARIALI
P.S. CHANGSARI
DIST. KAMRUP
ASSAM
PIN 781381
6: ANJU BALA SORONGPONG
D/O GOBINDO SORONGPONG
VILL. SHIVA RAIPUR
P.O. AND P.S. LALGTING
DIST. DIMA HASAO
PIN 788832
7: DR. ANSARUL HAQUE
S/O ALTAB HUSSAIN
VILL. CHAULIABARI
P.O. SARUPETA
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
PIN 781318
8: SMTI HIMADRI GOHAIN
W/O SRI NAYANJYOTI SAIKIA
VILL. MOIDOMIA
WARD NO. 2
P.O.MOIDOMIA
P.S. NORTH LAKHIMPUR
DIST. LAKHIMPUR
ASSAM
PIN 787032
9: LALSANGLIAN VAIPHEI
S/O LATE S.K. THANGA VAIPHEI
R/O SERICULTURE COLONY
P.O. AND P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM
PIN 782460
Page No.# 3/9
10: FRANCIS TIMUNG
S/O MONSING TIMUNG
VILL. RONGPIRBI
P.O. AND P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM
PIN 782460
11: MALOTI ENGLENGPI
D/O LATE SONA SINGH ENGLENGPI
VILL. PHONGLANGSO
P.O. AND P.S. DIPHU
DIST. KARBI ANGLONG
ASSAM
PIN 782460
12: NIRUPA NARZARY
D/O MAHENDRA NARZARY
VILL. TILAPARA
P.O. RANGALIKHATA
P.S. KOKRAJHAR
DIST. KOKRAJHAR
ASSAM
PIN 783370
13: DIPTI RANI BRAHMA
S/O SRI MONOJ KR. BASUMATARY
VILL. MAHALIAPARA
P.O. GERUA BAZAR
P.S. ROWTA
DIST. UDALGURI
ASSAM
PIN 784514
14: LONGKI TIMUNG
S/O BIMAL CHANDRA TIMUNG
VILL. MENMEJI
P.O. MENMEJI
P.S. KHERONI
DIST. WEST KARBI ANGLONG
ASSAM
PIN 782435
Page No.# 4/9
15: KALPAJITA BASUMATARY
D/O SABIRAM BASUMATARY
VILL. KASHIKOTRA
P.O. KASHIKOTRA
P.S. SIDLI
DIST. CHIRANG
B.T.A.D.
ASSAM
PIN 783373
16: SUJEETA KALITA
W/O SRI BHASKAR JYOTI GOGOI
R/O FLAT NO. 1B. OMDRAVATOLA APARTMENT
SEWALI PATH
P.O. AND P.S. HATIGAON
DIST. KAMRUP (M)
ASSAM
PIN 781038
17: BIJITA JOSHI
D/O LATE MANIRAM JOSHI
R/O C/O DEVIKA DEVI
QR. NO. 4/10 HOUSING COLONY
BAPUJINAGAR
P.O. SILPUKHURI
P.S. CHANDMARI
DIST. KAMRUP (M)
ASSAM
PIN 781003
18: DEWAN MUAJJEM HUSSAIN
S/O LATE DEWAN ABDUL KHALEQUE
VILL. SUKMANAH
P.O. SUKMANAH
P.S. BARPETA
DIST. BARPETA
ASSAM
PIN 781316
19: LATIKA RANI BRAHMA
D/O LATE RUPENDRA NATH BRAHMA
VILL. OWABARI
P.O. CHORAIKHOLA
DIST. KOKRAJHAR
Page No.# 5/9
ASSAM
PIN 783376
20: DR. POOJA BORAH
W/O SRI RAHUL GOSWAMI
R/O DARANGI CHUK
SANTIPUR BY LANE 2
WARD NO. 14
P.O. AND P.S. JORHAT
DIST. JORHAT
ASSAM
PIN 785001
21: MERRYLINA SONAR MARAK
S/O ANANTA KUMAR SONAR
VILL. DIKSAM KINAR
P.O. OUPHULIA
P.S. BORBAM
DIST. DIBRUGARH
ASSAM
PIN 786613
22: PINKI SAIKIA
W/O SRI NIRUPAM DAS
R/O MORANHAT
NEAR L.P. SCHOOL
P.O. MORANHAT
P.S. MORANHAT
DIST. CHORAIDEO
ASSAM
PIN 787570
23: KALYAN SONOWAL
S/O LATE MAKHAN SONOWAL
VILL. KALIAMATI
P.O. TENGAPUKHURI
P.S. MATHURAPUR
DIST. CHARAIDEO
ASSAM
PIN 785686
24: PRANKRISHNA BORO
S/O LATE CHANDRA BORO
VILL. SOURAGURI
Page No.# 6/9
P.O. KACHUBARI
P.S. TAMULPUR
DIST. BAKSA
ASSAM
PIN 781367
25: LAKHIMA BORAH
D/O SRI GOBIN BORAH
VILL. LEPET KATTA KACHARI GAON
P.O. AND P.S. BORBORUAH
DIST. DIBRUGARH
ASSAM
PIN 786007
26: PRANJAL JYOTI PHUKAN
S/O JITEN PHUKAN
VILL. TOLOI NAGAR
NATUN GAON
P.O. TILOI
P.S. MORAN
DIST. DIBRUGARH
ASSAM
PIN 785675
27: ANAKANA MADHURI NATH
D/O KULEN NATH
R/O HOUSE NO. 31
IIBM 2ND BYLANE
NIPCCD ROAD
P.O. KHANAPARA
P.S. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 781022
28: JANARDAN BORUAH
S/O SRI BINANDA BORUAH
VILL. BAMUKH CHUTIA GAON
P.O. BANMUKH
DIST. SIVASAGAR
ASSAM
PIN 785640
29: MONALISA DUTTA
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W/O SRI RANJAN KUMAR DUTTA
R/O HARISH BARUAH ROAD
WARD NO. 8
GOLAGHAT TOWN
P.O. AND P.S. GOLAGHAT
DIST. GOLAGHAT
ASSAM
PIN 785621
30: BANASHRI DUTTA
W/O BANI MADHAV PHUKAN
VILL. KALA KATA
P.O. AND P.S. DHAKUWAKHANA
DIST. LAKHIMPUR
ASSAM
PIN 787055
31: DIPANKAR SAIKIA
S/O GHANA KANTA SAIKIA
VILL. DIHINGIA GAON
P.O. HOLLOWDUNGA
P.S. GUGAMUKH
DIST. DHEMAJI
ASSAM
PIN 787026
32: PUNYAM PEGU
S/O KALIRAM PEGU
VILL. JENGRAIMUKH
MILAN NAAR
P.O. AND P.S. JENGRAIMUKH
DIST. MAJULI
ASSAM
PIN 785105
33: PREETIREKHA CHUTIA
D/O LOKEN CHUTIA
VILL. LAHING ALICHUK GAON
P.O. LAHING
P.S. TEOK
DIST. JORHAT
ASSAM
PIN 75563
VERSUS
Page No.# 8/9
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, HANDLOOM TEXTILE AND SERICULTURE DEPTT., DISPUR,
GUWAHATI 781006
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI 781006
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPT.
DISPUR
GUWAHATI 781006
4:THE DIRECTOR
OFFICE OF THE DIRECTORATE OF SERICULTURE
ASSAM
KHANAPARA
GUWAHATI 2
Advocate for the Petitioner : MR. M BHAGABATI
Advocate for the Respondent : GA, ASSAM
BEFORE
THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
Order
31.01.2022
Mr. R Dhar, learned Additional Senior Government Advocate submits that he
needs to file reply affidavit to the additional affidavit filed by the petitioners
bringing on record certain documents and judgments passed by this court.
Prayer is allowed.
Page No.# 9/9
List the matter after two weeks on a date to be fixed by the Registry.
JUDGE
Comparing Assistant
