Citation : 2022 Latest Caselaw 287 Gua
Judgement Date : 28 January, 2022
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GAHC010102672019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1398/2019
ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
BANK LTD. AND 2 ORS.
REP. BY ITS CHIEF EXECUTIVE DIRECTOR AND HAVING ITS OFFICE AT-
ASHRAM ROAD
ULUBARI
GUWAHATI- 781007.
2: THE BOARD OF DIRECTORS
ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
BANK LIMITED
REP. BY THE CHAIRMAN
ASHRAM ROAD
ULUBARI
GUWAHATI- 781007.
3: THE CHIEF EXECUTIVE DIRECTOR
ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
BANK LIMITED
ASHRAM ROAD
ULUBARI
GUWAHATI- 781007.
VERSUS
INDRAJIT KALITA AND 14 ORS
S/O- LATE CHANDRA DHAR KALITA
R/O- KHARGHULI
HOUSE NO. 7
BYE LANE NO. 1
P.O. KHARGHULI
P.S. LATASIL
DIST.- KAMRUP (M)
ASSAM
PIN- 781004.
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2:SHRI MUSFIQUE ALI AHMED
S/O- LATE MASOOD ALI
R/O- F.A. ROAD
KUMARPARA (OPPOSITE MAJID)
H/NO. 212
NEAR RAILWAY GATE NO. 6
P.O. GUWAHATI G.P.O.
P.S. PANBAZAR
DIST.- KAMRUP (M)
ASSAM
PIN- 781001.
3:MD. SAZIZUR RAHMAN
S/O- LATE NURAR RAHMAN
R/O- HATIGAON
2ND MAJID PATH
HOUSE NO. 66
P.O. BELTOLA
P.S. HATIGAON
DIST.- KAMRUP(M)
ASSAM
PIN- 781028.
4:SMT. SYEDA ANUMA BEGUM
D/O- SAYED HAFIZ ALI
R/O- VILL.- GOG (KHALIFA SUBA)
P.O. BORPOLOHA
P.S. BAIHATA CHARIALI
DIST.- KAMRUP
ASSAM
PIN- 781121.
5:MD. INAMUL HYE
S/O- MD. ABDUL HYE
R/O- R.G. BARUA ROAD (SARUMUKHI PATH)
OPPOSITE BLUE FLAME GAS AGENCY
HOUSE NO. 11
SUNDARPUR
P.O. AND P.S. DISPUR
DIST.- KAMRUP (M)
ASSAM
PIN- 781006.
6:ZAMALUDDIN AHMED
S/O- GULZAR AHMED
R/O- NORTH SARANIA
GANDHIBASTI
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P.O.- SILPUKHURI
DIST.- KAMRUP (M)
ASSAM
PIN- 781003.
7:MD. MOBARAK HUSSAIN
S/O- LATE MANIR ALI
R/O- VILL.- GONDHMOW
P.O. GONDHMOW
P.S. SOUAL KUCHI
DIST.- KAMRUP
ASSAM
PIN- 781104.
8:MD. AZAD ALI
S/O- LATE ABBAS ALI
R/O- VILL.- KSHUDRA PALAHA
P.O.- BORPALAHA
P.S. BAIHATA CHARIALI
DIST.- KAMRUP
ASSAM
PIN- 781381.
9:MD. SHAM ALI BORA
S/O- LATE NURUDDIN BORAH
R/O- VILL.- GOG
P.O.- BORPALAHA
P.S. BAIHATA CHARILAI
DIST.- KAMRUP
ASSAM
PIN- 781381.
10:MD. ZEHIRUL ISLAM
S/O- MD. JAMIRUDDIN AHMED
R/O- VILL. NO. 2
CHANGAPARA
P.O. DIGHIRPAR
P.S. SIPAJHAR
DIST.- DARRANG
ASSAM
PIN- 784144.
11:SHRI BHABESH GOSWAMI
S/O- LATE SATISH CHANDRA GOSWAMI
R/O- PIYOLIPHUKAN NAGAR
M.C. ROAD
HOUSE NO. 49
P.O. BAMUNIMAIDAM
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DIST.- KAMRUP(M)
ASSAM
PIN- 781021.
12:MD. MAHARAM ALI
S/O- MD. CHANA SULI AHMED
R/O- VILL.- TENGA BARI
P.O. AND P.S. MANGALDOI
DIST.- DARRANG
ASSAM
PIN- 784125.
13:THE NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT
REP. BY THE CHIEF GENERAL MANAGER
G.S. ROAD
OPPOSITE ASSAM SECRETARIAT
GUWAHATI- 781006.
14:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
COORPORATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
15:THE REGISTER OF CO-OPERATIVE SOCIETIES
ASSAM
SAMABAI BHAWAN
KHANAPARA
GUWAHATI- 781022.
------------
Advocate for : MR. P D NAIR
Advocate for : SR
GA
ASSAM appearing for INDRAJIT KALITA AND 14 ORS
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 28-01-2022
The matter is taken up through video conferencing. Heard Mr. A.U. Ahmed, learned counsel for the applicants/appellants. Also heard Mr. M Bhagabati, learned counsel for respondent Nos.1 to 12 and Mr. G Page No.# 5/5
Bordoloi, learned counsel for the State respondents.
This application has been filed for condoning the delay of 278 days in filing the accompanying appeal against the judgment and order of the learned Single Judge dated 25.10.2017 passed in WP(C) No.543/2010.
After hearing the learned counsel appearing for the parties and in the interest of justice, the delay in filing the accompanying appeal is hereby condoned.
This interlocutory application is allowed.
Registry to number the appeal and list it on 01.02.2022.
JUDGE CHIEF JUSTICE Comparing Assistant
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