Page No.# 1/4 vs Sri Sanjit Hazarika And 11 Ors
2022 Latest Caselaw 283 Gua

                                                                Page No.# 1/4

GAHC010102672019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : I.A.(Civil)/1609/2019


         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LTD. AND 2 ORS.
         REP. BY ITS CHIEF EXECUTIVE DIRECTOR
         AND HAVING ITS OFFICE AT- ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

         2: THE CHAIRMAN
         THE BOARD OF DIRECTORS
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
          ULUBARI
          GUWAHATI- 781007.

         3: THE CHIEF EXECUTIVE DIRECTOR
         ASSAM STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT
         BANK LIMITED
         ASHRAM ROAD
         ULUBARI
         GUWAHATI- 781007.

          VERSUS

         SRI SANJIT HAZARIKA AND 11 ORS.
         S/O- ATUL HAZARIKA
         RECOVERY ASSISTANT
         R/O- PANIKORA GAON
         P.O. MARANGI CHARIALI
         DIST.- GOLAGHAT
         ASSAM
         PIN- 785702.
                               Page No.# 2/4

2:SRI DILIP HAZARIKA
S/O- DHIRAM HAZARIKA
 RECOVERY ASSISTANT
 R/O- KOLIABOR BRANCH
ASCARD BANK LTD.
 KOLIABOR
 DIST.- NAGAON
 PIN- 782137.

3:MINATI BORA DUTTA
C/O- LATE BHOLA RAM BORAH
RECOVERY ASSISTANT
R/O- JARABARI ARANDHARAGAON
P.O. JARABARI
DIST.- SIVASAGAR
ASSAM
PIN- 785680.

4:SRI FAIZNUR ISLAM
S/O- LATE MOSIEHUR RAHMAN
RECOVERY ASSISTANT
GOALPARA BRANCH
ASCARD BANK LTD.
DIST.- GOALPARA
ASSAM
PIN- 783101.

5:SRI DIBAKAR DEKA
S/O- LATE CHARAT CH. DEKA
RECOVERY ASSISTANT
KOKRAJHAR BRANCH
ASCARD BANK LTD.
DIST.- KOKRAJHAR
ASSAM
PIN- 783370.

6:SRI KUMUD BHARALI
S/O- DEHIRAM BHARALI
R/O- VILL.- BOKOTIALGAON
P.S. SALIKIHAT
DIST.- GOLAGHAT
ASSAM
PIN- 785625.

7:SRI FARIDUR RAHMAN
S/O- RUKUMUDDIN AHMED
RECOVERY ASSISTANT
R/O- VILL.- BARUABAMUN GAON
                                                       Page No.# 3/4

P.O. BATIPURI
DIST.- GOLAGHAT
ASSAM
PIN- 785614.

8:SRI GIRIN CH. BORGOHAIN
S/O- LATE RAGHU BORGOHAIN
RECOVERY ASSISTANT
NAZIRA BRANCH
ASCARD BANK LTD.
P.O. NAZIRA
DIST.- SIVASAGAR
ASSAM
PIN- 785685.

9:SRI TOLEN BORGOHAIN
S/O- LATE GOPINATH BORGOHAIN
NAZIRA BRANCH
ASCARD BANK LTD.
P.O. - NAZIRA
DIST.- SIVASAGAR
ASSAM
PIN- 785685.

10:SRI RANJIT SARMA
S/O- LATE NAGENDRA NATH SARMA
RECOVERY ASSISTANT
BARPETA BRANCH
ASCARD BANK LTD.
DIST.- BARPETA
ASSAM
PIN- 781301.

11:THE STATE OF ASSAM
REP. BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
COOPERATION DEPARTMENT
DISPUR
GUWAHATI- 6.

12:THE REGISTRAR OF COOPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI- 781022.
------------
Advocate for : MR. P D NAIR
Advocate for : GA
ASSAM appearing for SRI SANJIT HAZARIKA AND 11 ORS.
                                                                          Page No.# 4/4




                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

Date : 28-01-2022

The matter is taken up through video conferencing. Heard Mr. A.U. Ahmed, learned counsel for the applicants/appellants. Also heard Mr. G Bordoloi, learned counsel for the State respondents.

This application has been filed for condoning the delay of 266 days in filing the accompanying appeal against the judgment and order of the learned Single Judge dated 25.10.2017 passed in WP(C) No.529/2010.

After hearing the learned counsel appearing for the parties and in the interest of justice, the delay in filing the accompanying appeal is hereby condoned.

This interlocutory application is allowed.

Registry to number the appeal and list it on 01.02.2022.

                                       JUDGE                       CHIEF JUSTICE



Comparing Assistant