Page No.# 1/5 vs Shri Madhusudan Hira And 10 Ors
2022 Latest Caselaw 280 Gua

                                                         Page No.# 1/5

GAHC010251652019




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : RSA/131/2021



         ON THE DEATH OF PRAMUD RANJAN SARKAR
         HIS LEGAL HEIRS SMTI BANDANA SARKAR AND 4 ORS
         D/O- LATE PRAMUD RANJAN SARKAR
         R/O- VILL.- GARAKHARI
         DAKHIN DHARAMTUL
         MOUZA- UTTARKHULA
         P.O. DHARAMTUL
         P.S. JAGIROAD
         DIST.- MORIGAON
         ASSAM
         PIN- 782412.

         2: JAY KUMAR SARKAR
         S/O- LATE NAGARBASI SARKAR
          R/O- VILL.- GARAKHARI
          DAKHIN DHARAMTUL
          MOUZA- UTTARKHULA
          P.O. DHARAMTUL
          P.S. JAGIROAD
          DIST.- MORIGAON
         ASSAM
          PIN- 782412.

         3: ANIL SARKAR
         S/O- LATE SUBUDH CHANDRA SARKAR
         R/O- VILL.- GARAKHARI
         DAKHIN DHARAMTUL
         MOUZA- UTTARKHULA
         P.O. DHARAMTUL
         P.S. JAGIROAD
         DIST.- MORIGAON
         ASSAM
                                                       Page No.# 2/5

PIN- 782412.

4: PRAMUD CHANDRA SARKAR @ PROBUDH SARKAR
S/O- LATE SUBUDH CHANDRA SARKAR
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA- UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.

5: SUBARNA SARKAR
S/O- LATE SUKUMAR SARKAR
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA- UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.
VERSUS

SHRI MADHUSUDAN HIRA AND 10 ORS
S/O- LATE MURARI HIRA
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.

2:NILA DHARJA HIRA
S/O- LATE MURARI HIRA
 R/O- VILL.- PUB- DHARAMTUL
 MOUZA- UTTARKHULA
 P.O. AND P.S. DHARAMTUL
 DIST.- MORIGAON
ASSAM
 PIN- 782412.
 3:ON THE DEATH OF HOMESWAR BAYAN
 HIS LEGAL HEIRS KATIDOI BAYAN @ DANGAR MAINA BAYAN
S/O- LATE HOMESWAR BAYAN
 R/O- VILL.- PUB- DHARAMTUL
 MOUZA- UTTARKHULA
 P.O. AND P.S. DHARAMTUL
                                       Page No.# 3/5

DIST.- MORIGAON
ASSAM
PIN- 782412.
4:LAKSHYADHAR BAYAN
S/O- LATE HOMESWAR BAYAN
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.
5:MAINAJAN BAYAN
D/O- LATE HOMESWAR BAYAN
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.
6:ELA BAYAN
D/O- LATE HOMESWAR BAYAN
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.
7:SMTI. MANGALI SARKAR
D/O- LATE SUBUDH CHANDRA SARKAR
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA-UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.
8:SUMANTA SARKAR
S/O- LATE SUKUMAR SARKAR
R/O- VILL.- SAKHINI
P.O. DURUNG
P.S. KHETRI
DIST.- KAMRUP(M)
ASSAM
PIN- 782403.
9:SMTI. GITA SARKAR
WIFE OF SRI UPENDRA SARKAR
RESIDENT OF VILL.- GARUMORA KHALANI
                                                                                          Page No.# 4/5

             P.O. JHARGAON
             P.S. JAGIROAD
             DIST.- MORIGAON
             ASSAM
             PIN- 782411.
             10:SMTI. LALITA RAI
             W/O- SHRI DENISH RAI
             RESIDENT OF VILL.- GORANGO PAR
             P.O. LAUPANI
             P.S. KACHUA
             DIST.- HOJAI
             ASSAM
             PIN- 782425.
             11:SMTI. VISHAKHA SARKAR
             W/O- SRI MANOJ BISWAS
             RESIDENT OF VILL.- GORANGO PAR
             P.O. LAUPANI
             P.S. KACHUA
             DIST.- HOJAI
             ASSAM
             PIN- 782425.
             ------------
             Advocate for : MR. T ISLAM
             Advocate for : MR. R ALI (R1
             R2) appearing for SHRI MADHUSUDAN HIRA AND 10 ORS



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                               ORDER

Date : 28.01.2022 Heard Mr. T. Islam, learned counsel for the appellants and Mr. R. Ali, learned counsel for the respondent Nos. 1 and 2.

The appeal is admitted for hearing upon the following 2 substantial questions of law:

1. Whether the judgment of the learned Courts is vitiated for non-consideration of Exhibit Ka, the Annual Patta No. 87 for the year 1968 and Exhibit Gha, certified copy of Jamabandi of P.P. No. 219 and relevant piece of evidence bearing on the purchase of land by the defendants?

2. Whether the finding of the learned Courts below on issue Nos. 11 and 12 are correct though the defendants duly proved Exhibits Kha and Exhibit Ga by the D.W. 5 and D.W. 6?

The appellants shall be at liberty to raise other substantial questions of law at the time of Page No.# 5/5

hearing.

Issue notice upon the respondents, returnable by 6 weeks.

No formal notice need be issued to the respondent Nos. 1 and 2 as Mr. R. Ali, learned counsel has entered appearance and accepted notice on their behalf.

The appellants shall take steps for service of notice upon the remaining respondents by registered post with A/D as well as by usual manner.

Steps be taken within 3 days.

Extra copy of the memo of appeal be furnished to Mr. R. Ali, leaned counsel for the respondent Nos. 1 and 2 during the course of the day.

Call for the LCR.

List the matter after 6 weeks alongwith R.S.A. No. 132 of 2021.

JUDGE

Comparing Assistant