Gauhati High Court
Page No.# 1/6 vs Baktar Hussain And 5 Ors on 28 January, 2022
Page No.# 1/6
GAHC010018982019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/31/2019
JAHURUL ISLAM LASKAR AND 7 ORS
S/O LATE NAMAN ALI LASKAR, VILL. AND P.O. BOALI, P.S.
KOCHUDARAM, DIST. CACHAR, ASSAM, PIN 788099
2: MOZAMIL ALI MAZUMDER
VICE CHAIRMAN
MONGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
3: RUBUL HAQUE LASKAR
MEMBER
MONGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
4: MD. BADRUL ISLAM LASKAR
MEMBER
MONGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR
PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
Page No.# 2/6
5: NAZMA BEGUM LASKAR
MEMBER MONGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
6: REZIA KHATUN
MEMBER
MONGALPUR BOALIHAWAR CO OPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
7: FULAN MIA LASKAR
YEARS
MEMBER
MONGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
8: HAFIZ ABDUL HOQUE
S/O LATE TASADDAR ALI
VILL. BOURIKANDI PART-II
P.O. HATIKHAL BAZAR
P.S. KOCHUDARAM
DIST. CACHAR
ASSAM
PIN 78811
VERSUS
BAKTAR HUSSAIN AND 5 ORS
S/O LATE BAHARUL ISLAM, CHAIRMAN, MANGALPUR BOALIHAWAR CO-
OPERATIVE SOCIETY LTD., VILL. NOTUN KANCHANPUR, P.O. HATIKHAL
BAZAR, P.S. KOCHUDARAM, DIST. CACHAR, ASSAM.
2:THE STATE OF ASSAM
Page No.# 3/6
TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT.
OF ASSAM
CO-OPERATION DEPTT.
DISPUR
GUWAHATI-6
3:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI 22
4:THE ASSTT. REGISTRAR
CO OPERATIVE SOCIETIES
CACHAR
SILCHAR
P.O. AND P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN 788001
5:THE ZONAL JOINT REGISTRAR
CO-OPERATIVE SOCIETIES
SILCHAR ZONE
SILCHAR
6:THE SECY.
MONGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788116
Advocate for the Petitioner : MR. A M BARBHUIYA
Advocate for the Respondent : SC, CO OP
Linked Case : WA/33/2019
BAKTAR HUSSAIN
S/O LATE BAHARUL ISLAM
CHAIRMAN
Page No.# 4/6
MANGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
VILL. NOTUN KANCHANPUR
P.O. HATIKHAL BAZAR
P.S. KOCHUDARAM
DIST. CACHAR
VERSUS
THE STATE OF ASSAM AND 12 ORS
TO BE REPRESENTED BY COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
COPERATION DEPTT.
DISPUR
GUWAHATI 06
2:THE REGISTRAR OF COOPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI-22
3:ASSTT. REGISTRAR OF CO-OPERATIVE SOCIETIES
CACHAR
ASSAM.
4:THE ZONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES
SILCHAR ZONE
SILCHAR
ASSAM.
5:THE SECY.
MANGALPUR BOALIHAWAR COOPERATIVE SOCIETY LTD.
KOCHUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KOCHUDARAM
DIST. CACHAR
ASSAM
PIN 788119
6:JAHURUL ISLAM LASKAR
S/O LATE NAMAN ALI LASKAR
VILL. AND P.O. BOALI
P.S.KOCHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
7:MOZAMIL ALI MAZUMDER
VICE CHAIRMAN
MONGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
KACHUDARAM
Page No.# 5/6
VILL. DAKHIN MOHANPR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
8:RUBUL HAQUE LASKAR
MEMBER
MONGALPUR BOALIHAWAR CO-OPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MONHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788099
9:MD. BADRUL ISLAM LASKAR
MEMBER
MONGALPUR BOALIHAWAR COOPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR PART V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM.
10:NAZMA BEGUM LASKAR
MEMBER
MONGALPUR BOALIHAWAR COOPERATIVE SOCIETY LTD.
KACUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM.
11:REZIA KHATUN
MEMBER MONGALPUR BOALIHAWAR COOPERATIVE SOCIETY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM.
12:FULAN MIA LASKAR
MEMBER
MONGALPUR BOALIHAWAR COOPERATIVE SOCITY LTD.
KACHUDARAM
VILL. DAKHIN MOHANPUR PART-V
P.O. AND P.S. KACHUDARAM
DIST. CACHAR
ASSAM.
13:HAFIZ ABDUL LASKAR
S/O LATE TASADDAR ALI
VILL. BOURILKANDI PART-II
Page No.# 6/6
P.O. HATHKHAL BAZAR
P.S. KACHUDARAM
DIST. CACHAR
ASSAM
PIN 788116
------------
Advocate for : MR M J QUADIR
Advocate for : MR. A M BARBHUIYA appearing for THE STATE OF ASSAM AND
12 ORS
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
28.01.2022
The matter is taken up through video conferencing.
Heard Mr. A.M. Barbhuiya, learned counsel for the appellants in W.A. No.
31/2019. Also heard Mr. S.K. Talukdar, learned Standing Counsel, Cooperation
Department, Government of Assam.
Hearing concluded.
Judgment reserved.
JUDGE CHIEF JUSTICE
Comparing Assistant
