Citation : 2022 Latest Caselaw 269 Gua
Judgement Date : 28 January, 2022
Page No.# 1/5
GAHC010251652019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case : I.A.(Civil)/2125/2021
in
RSA No. 132 of 2021
ON THE DEATH OF PRAMUD RANJAN SARKAR
HIS LEGAL HEIRS SMTI BANDANA SARKAR AND 4 ORS
D/O- LATE PRAMUD RANJAN SARKAR
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA- UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.
2: JAY KUMAR SARKAR
S/O- LATE NAGARBASI SARKAR
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA- UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.
3: ANIL SARKAR
S/O- LATE SUBUDH CHANDRA SARKAR
Page No.# 2/5
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA- UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.
4: PRAMUD CHANDRA SARKAR @ PROBUDH SARKAR
S/O- LATE SUBUDH CHANDRA SARKAR
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA- UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.
5: SUBARNA SARKAR
S/O- LATE SUKUMAR SARKAR
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA- UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.
VERSUS
SMTI. MADHUSUDAN HIRA AND 10 ORS
S/O- LATE MURARI HIRA
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.
2:NILA DHARJA HIRA
S/O- LATE MURARI HIRA
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
Page No.# 3/5
PIN- 782412.
3:ON THE DEATH OF HOMESWAR BAYAN
HIS LEGAL HEIRS KATIDOI BAYAN @ DANGAR MAINA BAYAN
S/O- LATE HOMESWAR BAYAN
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.
4:LAKSHYADHAR BAYAN
S/O- LATE HOMESWAR BAYAN
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.
5:MAINAJAN BAYAN
D/O- LATE HOMESWAR BAYAN
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.
6:ELA BAYAN
D/O- LATE HOMESWAR BAYAN
R/O- VILL.- PUB- DHARAMTUL
MOUZA- UTTARKHULA
P.O. AND P.S. DHARAMTUL
DIST.- MORIGAON
ASSAM
PIN- 782412.
7:SMTI. MANGALI SARKAR
D/O- LATE SUBUDH CHANDRA SARKAR
R/O- VILL.- GARAKHARI
DAKHIN DHARAMTUL
MOUZA-UTTARKHULA
P.O. DHARAMTUL
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782412.
8:SUMANTA SARKAR
S/O- LATE SUKUMAR SARKAR
R/O- VILL.- SAKHINI
P.O. DURUNG
Page No.# 4/5
P.S. KHETRI
DIST.- KAMRUP(M)
ASSAM
PIN- 782403.
9:SMTI. GITA SARKAR
WIFE OF SRI UPENDRA SARKAR
RESIDENT OF VILL.- GARUMORA KHALANI
P.O. JHARGAON
P.S. JAGIROAD
DIST.- MORIGAON
ASSAM
PIN- 782411
10:SMTI. LALITA RAI
W/O- SHRI DENISH RAI
RESIDENT OF VILL.- GORANGO PAR
P.O. LAUPANI
P.S. KACHUA
DIST.- HOJAI
ASSAM
PIN- 782425.
11:SMTI. VISHAKHA SARKAR
W/O- SRI MANOJ BISWAS
RESIDENT OF VILL.- GORANGO PAR
P.O. LAUPANI
P.S. KACHUA
DIST.- HOJAI
ASSAM
PIN- 782425.
------------
Advocate for : MR. T ISLAM
Advocate for : MR. R ALI (R1
R2) appearing for SMTI. MADHUSUDAN HIRA AND 10 ORS
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BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 28.01.2022 Heard Mr. T. Islam, learned counsel for the applicants and Mr. R. Ali, learned counsel for the respondent Nos. 1 and 2.
Since the connected appeal is admitted for hearing, the impugned judgment and decree dated 06.04.2019, passed by the learned Civil Judge, Morigaon in Title Appeal No. 2/2018 reversing the judgment and decree dated 07.11.2016, passed by the learned Munsiff No. 1, Morigaon, in Title Suit No. 36/2011 shall remain stayed till the disposal of the appeal.
The I.A. stands disposed of.
JUDGE
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