Citation : 2022 Latest Caselaw 114 Gua
Judgement Date : 11 January, 2022
Page No.# 1/11
GAHC010006482022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/98/2022
ASHOK MUCHAHARY AND ANR.
S/O- SRI ATUL MUCHAHARY, VILL.- PAKHERI GURI, P.O. ANANDA BAZAR,
P.S. BIJNI, DIST.- CHIRANG (BTAD).
2: JOWAHAR LAL GOYARI
S/O- LATE THANESWAR GOYARI
VILL.- PAKHERI GURI (AGRANG)
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
VERSUS
CHINTAMONI NOMODAS AND 17 ORS.
W/O- LATE MONINDRA NOMODAS, R/O- 2 NO. DARANGA, P.O. ANANDA
BAZAR, P.S. BIJNI, DIST.- CHIRANG (BTAD), ASSAM-783390.
2:BIPLAP NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
3:BONOBASHI NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
4:MOHAN NOMODAS
Page No.# 2/11
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
5:MADAN NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
6:DUKHI RAM NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
7:SMT. PADMA NOMODAS
D/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
8:SMT. MINATI NOMODAS
D/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
9:SMT. SUNDARI NOMODAS
W/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
10:SADHAN NOMODAS
Page No.# 3/11
S/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
11:KRISHNA NOMODAS
S/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
12:KANAI NOMODAS
S/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
13:SMT. MONJULA NOMODAS
D/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
14:SMT. JATRI NOMODAS
D/O- LATE HARIDAS NOMODAS
VILL.- BASHBARI
P.O. AWLAGURI
P.S. MANIKPUR
DIST. BONGAIGAON
ASSAM-783392.
15:KIRON NOMODAS
D/O- LATE HARIDAS NOMODAS
R/O- VILL. NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
16:TARAPADA MONDAL
Page No.# 4/11
R/O- 2 NO. DANGARA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST. CHIRANG (BTAD)
ASSAM-783390.
17:NOKUL MANDAL
R/O- 2 NO. DANGARA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST. CHIRANG (BTAD)
ASSAM-783390.
18:CHETAN MANDAL
THE LEGAL HEIRS OF LATE LAKHI NOMODAS
R/O- 2 NO. DANGARA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST. CHIRANG (BTAD)
ASSAM-783390
Advocate for the Petitioner : MS. R CHOUDHURY
Advocate for the Respondent :
Linked Case : RFA/13/2021
ASHOK MUCHAHARY AND ANR.
S/O- SRI ATUL MUCHAHARY
VILL.- PAKHERI GURI
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD).
2: JOWAHAR LAL GOYARI
S/O- LATE THANESWAR GOYARI
VILL.- PAKHERI GURI (AGRANG)
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD).
VERSUS
CHINTAMONI NOMODAS AND 17 ORS.
Page No.# 5/11
W/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
2:BIPLAP NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
3:BONOBASHI NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
4:MOHAN NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
5:MADAN NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
6:DUKHI RAM NOMODAS
S/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
7:SMT. PADMA NOMODAS
D/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
Page No.# 6/11
ASSAM-783390.
8:SMT. MINATI NOMODAS
D/O- LATE MONINDRA NOMODAS
R/O- 2 NO. DARANGA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST.- CHIRANG (BTAD)
ASSAM-783390.
9:SMT. SUNDARI NOMODAS
W/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
10:SADHAN NOMODAS
S/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
11:KRISHNA NOMODAS
S/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
12:KANAI NOMODAS
S/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
13:SMT. MONJULA NOMODAS
D/O- LATE BHAJAN NOMODAS
R/O- NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
14:SMT. JATRI NOMODAS
D/O- LATE HARIDAS NOMODAS
VILL.- BASHBARI
P.O. AWLAGURI
P.S. MANIKPUR
Page No.# 7/11
DIST. BONGAIGAON
ASSAM-783392.
15:KIRON NOMODAS
D/O- LATE HARIDAS NOMODAS
R/O- VILL. NO. 1 NOWAPARA
P.O. NOWAPARA
P.S. MANIKPUR
DIST.- BONGAIGAON
ASSAM-783392.
16:TARAPADA MONDAL
R/O- 2 NO. DANGARA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST. CHIRANG (BTAD)
ASSAM-783390.
17:NOKUL MANDAL
R/O- 2 NO. DANGARA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST. CHIRANG (BTAD)
ASSAM-783390.
18:CHETAN MANDAL
THE LEGAL HEIRS OF LATE LAKHI NOMODAS
R/O- 2 NO. DANGARA
P.O. ANANDA BAZAR
P.S. BIJNI
DIST. CHIRANG (BTAD)
ASSAM-783390.
------------
Advocate for : MS. R CHOUDHURY Advocate for : appearing for CHINTAMONI NOMODAS AND 17 ORS.
Linked Case : I.A.(Civil)/2210/2021
ASHOK MUCHAHARY AND ANR. S/O- SRI ATUL MUCHAHARY VILL.- PAKHERI GURI P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD).
2: JOWAHAR LAL GOYARI S/O- LATE THANESWAR GOYARI VILL.- PAKHERI GURI (AGRANG) P.O. ANANDA BAZAR P.S. BIJNI Page No.# 8/11
DIST.- CHIRANG (BTAD). VERSUS
CHINTAMONI NOMODAS AND 17 ORS. W/O- LATE MONINDRA NOMODAS R/O- 2 NO. DARANGA P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD) ASSAM-783390.
2:BIPLAP NOMODAS S/O- LATE MONINDRA NOMODAS R/O- 2 NO. DARANGA P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD) ASSAM-783390.
3:BONOBASHI NOMODAS S/O- LATE MONINDRA NOMODAS R/O- 2 NO. DARANGA P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD) ASSAM-783390.
4:MOHAN NOMODAS S/O- LATE MONINDRA NOMODAS R/O- 2 NO. DARANGA P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD) ASSAM-783390.
5:MADAN NOMODAS S/O- LATE MONINDRA NOMODAS R/O- 2 NO. DARANGA P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD) ASSAM-783390.
6:DUKHI RAM NOMODAS S/O- LATE MONINDRA NOMODAS R/O- 2 NO. DARANGA P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD) ASSAM-783390.
7:SMT. PADMA NOMODAS D/O- LATE MONINDRA NOMODAS Page No.# 9/11
R/O- 2 NO. DARANGA P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD) ASSAM-783390.
8:SMT. MINATI NOMODAS D/O- LATE MONINDRA NOMODAS R/O- 2 NO. DARANGA P.O. ANANDA BAZAR P.S. BIJNI DIST.- CHIRANG (BTAD) ASSAM-783390.
9:SMT. SUNDARI NOMODAS W/O- LATE BHAJAN NOMODAS R/O- NO. 1 NOWAPARA P.O. NOWAPARA P.S. MANIKPUR DIST.- BONGAIGAON ASSAM-783392.
10:SADHAN NOMODAS S/O- LATE BHAJAN NOMODAS R/O- NO. 1 NOWAPARA P.O. NOWAPARA P.S. MANIKPUR DIST.- BONGAIGAON ASSAM-783392.
11:KRISHNA NOMODAS S/O- LATE BHAJAN NOMODAS R/O- NO. 1 NOWAPARA P.O. NOWAPARA P.S. MANIKPUR DIST.- BONGAIGAON ASSAM-783392.
12:KANAI NOMODAS S/O- LATE BHAJAN NOMODAS R/O- NO. 1 NOWAPARA P.O. NOWAPARA P.S. MANIKPUR DIST.- BONGAIGAON ASSAM-783392.
13:SMT. MONJULA NOMODAS D/O- LATE BHAJAN NOMODAS R/O- NO. 1 NOWAPARA P.O. NOWAPARA P.S. MANIKPUR DIST.- BONGAIGAON ASSAM-783392.
14:SMT. JATRI NOMODAS Page No.# 10/11
D/O- LATE HARIDAS NOMODAS VILL.- BASHBARI P.O. AWLAGURI P.S. MANIKPUR DIST. BONGAIGAON ASSAM-783392.
15:KIRON NOMODAS D/O- LATE HARIDAS NOMODAS R/O- VILL. NO. 1 NOWAPARA P.O. NOWAPARA P.S. MANIKPUR DIST.- BONGAIGAON ASSAM-783392.
16:TARAPADA MONDAL R/O- 2 NO. DANGARA P.O. ANANDA BAZAR P.S. BIJNI DIST. CHIRANG (BTAD) ASSAM-783390.
17:NOKUL MANDAL R/O- 2 NO. DANGARA P.O. ANANDA BAZAR P.S. BIJNI DIST. CHIRANG (BTAD) ASSAM-783390.
18:CHETAN MANDAL THE LEGAL HEIRS OF LATE LAKHI NOMODAS R/O- 2 NO. DANGARA P.O. ANANDA BAZAR P.S. BIJNI DIST. CHIRANG (BTAD) ASSAM-783390.
------------
Advocate for : MS. R CHOUDHURY Advocate for : appearing for CHINTAMONI NOMODAS AND 17 ORS.
BEFORE HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER 11.01.2022.
Heard Ms. R. Choudhury, the learned counsel appearing for the appellants.
Page No.# 11/11
Since the connected appeal has already been admitted, the operation of the judgment and decree passed by the Civil Judge, Chirang, Kajalgaon, in T.S. No. 60/2019 dated 30.03.2021 and further proceeding in Title Execution case No. 01/2021 shall remain stayed till disposal of the appeal.
The I/A stands disposed of.
JUDGE
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