National Insurance Company Ltd vs Rina Doley And 6 Ors
2022 Latest Caselaw 102 Gua

                                                                Page No.# 1/4

GAHC010229172021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./14/2022

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
         STREET, KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH, G.S.
         ROAD, GUWAHATI-781005 REP. BY THE CHIEF REGIONAL MANAGER,
         GUWAHATI REGIONAL OFFICE.



         VERSUS

         RINA DOLEY AND 6 ORS.
         W/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY, R/O- VILL.- UKHAMATI,
         P.O. UKHAMATI, P.S. GOGAMUKH, DIST.- LAKHIMPUR, ASSAM, PIN-
         787056.

         2:MAHANANDA DOLEY
          S/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
          R/O- VILL.- UKHAMATI
          P.O. UKHAMATI
          P.S. GOGAMUKH
          DIST.- LAKHIMPUR
         ASSAM
          PIN- 787056.

         3:NIPU DOLEY
          S/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
          R/O- VILL.- UKHAMATI
          P.O. UKHAMATI
          P.S. GOGAMUKH
          DIST.- LAKHIMPUR
         ASSAM
          PIN- 787056.

         4:LAKHYANTAH DOLEY
                                                                 Page No.# 2/4

             S/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
             R/O- VILL.- UKHAMATI
             P.O. UKHAMATI
             P.S. GOGAMUKH
             DIST.- LAKHIMPUR
             ASSAM
             PIN- 787056.

            5:BONTI DOLEY
             D/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
             R/O- VILL.- UKHAMATI
             P.O. UKHAMATI
             P.S. GOGAMUKH
             DIST.- LAKHIMPUR
            ASSAM
             PIN- 787056.

            6:MINTU BONIA
             S/O- NUMAL BONIA
             R/O- VILL.- BOGINODI
             P.O. BOGINODI
             P.S. BOGINODI
             DIST. LAKHIMPUR
            ASSAM
             PIN- 787060.

            7:BHASKAR JYOTI PAMEHGAM
             S/O- LATE NANDESWAR PAMEHGAM
             R/O- VILL.- NARADA NAGAR
             P.O. AND P.S. BOGINODI
             DIST. LAKHIMPUR
            ASSAM
             PIN- 788030

Advocate for the Petitioner   : MR T KALITA

Advocate for the Respondent :



             Linked Case : I.A.(Civil)/61/2022

            NATIONAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
            MIDDLETON STREET
            KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
            G.S. ROAD
                                                      Page No.# 3/4

GUWAHATI-781005 REP. BY THE CHIEF REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE.


VERSUS

RINA DOLEY AND 6 ORS.
W/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
R/O- VILL.- UKHAMATI
P.O. UKHAMATI
P.S. GOGAMUKH
DIST.- LAKHIMPUR
ASSAM
PIN- 787056.

2:MAHANANDA DOLEY
S/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
 R/O- VILL.- UKHAMATI
 P.O. UKHAMATI
 P.S. GOGAMUKH
 DIST.- LAKHIMPUR
ASSAM
 PIN- 787056.
 3:NIPU DOLEY
S/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
 R/O- VILL.- UKHAMATI
 P.O. UKHAMATI
 P.S. GOGAMUKH
 DIST.- LAKHIMPUR
ASSAM
 PIN- 787056.
 4:LAKHYANTAH DOLEY
S/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
 R/O- VILL.- UKHAMATI
 P.O. UKHAMATI
 P.S. GOGAMUKH
 DIST.- LAKHIMPUR
ASSAM
 PIN- 787056.
 5:BONTI DOLEY
D/O- LATE JUGEN DOLEY @ JUGENDRA DOLEY
 R/O- VILL.- UKHAMATI
 P.O. UKHAMATI
 P.S. GOGAMUKH
 DIST.- LAKHIMPUR
ASSAM
 PIN- 787056.
 6:MINTU BONIA
                                                                          Page No.# 4/4

            S/O- NUMAL BONIA
            R/O- VILL.- BOGINODI
            P.O. BOGINODI P.S. BOGINODI
            DIST. LAKHIMPUR
            ASSAM
            PIN- 787060.
            7:BHASKAR JYOTI PAMEHGAM
            S/O- LATE NANDESWAR PAMEHGAM
            R/O- VILL.- NARADA NAGAR
            P.O. AND P.S. BOGINODI
            DIST. LAKHIMPUR ASSAM
            PIN- 788030.
            ------------
            Advocate for : MR T KALITA
            Advocate for : appearing for RINA DOLEY AND 6 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 10.01.2022

Heard Mr. T. Kalita, learned counsel for the applicant/appellant.

Since the connected appeal has already been admitted for hearing, the execution of the judgment and award dated 10.09.2021 passed by the learned Member, MACT, Lakhimpur at North Lakhimpur in MAC Case No. 48/2017 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry.

The interlocutory application is disposed of.

JUDGE

Comparing Assistant