Citation : 2022 Latest Caselaw 711 Gua
Judgement Date : 28 February, 2022
Page No.# 1/3
GAHC010018542012
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./87/2012
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE and HEAD OFFICE AT GE PLAZA,
AIRPORT ROAD, YERAWADA, PUNE-411006 AND ITS LOCAL OFFICE AT 2B,
2ND FLOOR, CENTRE POINT, G.S.ROAD, ULUBARI OPP. BORA SERVICE
STATION, GUWAHATI-781007 REPRESENTED BY THE MANAGER,
GUWAHATI BRANCH, G.S. ROAD, ULUBARI OPP. BORA SERVICE STATION,
GUWAHATI-781007
VERSUS
KAMINI DEVI AND ORS
W/O SRI UPENDRA NATH SARMA, VILL. AMARA, P.O DAKHIN GAON, P.S.
GHOGRAPAR, DIST. NALBARI, ASSAM.
2:MRS. REKHA SUKLA
W/O RAKESH SUKLA
VILL. LALBURAGROW
TULSIRAM ROAD
TINSUKIA
P.S. TINSUKIA
DIST. TINSUKIA
ASSAM OWNER OF VEHICLE NO. AS-23-D-6371 TRUCK
3:MD. RAFIKUL ISLAM
S/O MD. KASIRUDDIN AHMED
VILL. BHELA KHAMAR
KRISHNAI
P.S. GOALPARA
DIST. GOALPARA
ASSAM DRIVER OF VEHICLE NO. AS-23-D-6371 TRUCK
Page No.# 2/3
4:THE DIVISIONAL MANAGER
NATIONAL INSURANCE CO. LTD. TINSUKIA DIVISION
TINSUKIA
ASSAM INSURER OF VEHICLE NO. AS-23-D-6371 TRUCK
5:MRS. MALLIKA KALITA
W/O MR. ANIL MAZUMDAR RAJGARH LINK ROAD
ULUBARI
GUWAHATI-781007 OWNER OF VEHICLE NO. AS-01-T-3595 INDIGO CA
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR A SAIKIA
Linked Case : MC/1234/2012
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE and HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE-411006 AND ITS LOCAL OFFICE AT 2B
2ND FLOOR
CENTRE POINT
G.S.ROAD
ULUBARI OPP. BORA SERVICE STATION
GUWAHATI-781007 REPRESENTED BY THE MANAGER
GUWAHATI BRANCH
G.S. ROAD
ULUBARI OPP. BORA SERVICE STATION
GUWAHATI-781007
VERSUS
KAMINI DEVI AND ORS
W/O SRI UPENDRA NATH SARMA
VILL. AMARA
P.O. DAKKHIN GAON
P.S. GHOGRAPAR
DIST. NALBARI
Page No.# 3/3
ASSAM
------------
Advocate for : MR.D K DAS Advocate for : appearing for KAMINI DEVI AND ORS
BEFORE HON'BLE MRS. JUSTICE MALASRI NANDI
28.02.2022
In view of the Judgment passed today in MACApp. 87/2012, this MC 1234/2012 stands disposed of.
JUDGE
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