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Hdfc Ergo General Insurance Co. ... vs Jamiruddin And 8 Ors
2022 Latest Caselaw 701 Gua

Citation : 2022 Latest Caselaw 701 Gua
Judgement Date : 28 February, 2022

Gauhati High Court
Hdfc Ergo General Insurance Co. ... vs Jamiruddin And 8 Ors on 28 February, 2022
                                                                 Page No.# 1/5

GAHC010034242022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./97/2022

         HDFC ERGO GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOUSE,
         H.T PAREKH MARG, 169, BACKBAY RECLAMATION, MUMBAI 400020 AND
         ITS GUWAHATI BRANCH OFFICE AT ADITYAM BUILDING, 6TH FLOOR,
         LACHIT NAGAR, GS ROAD, GUWAHATI, ASSAM, 781007



         VERSUS

         JAMIRUDDIN AND 8 ORS.
         S/O GULZAR HUSSAIN, RESIDENT OF VILLAGE NIDANPUR PART II, PS
         LAKHIPUR, DIST GOALPARA, 783129

         2:ROSTOM ALI

          S/O HASSAN ALI

         RESIDENT OF VILLAGE MANASHPARA
          PO AND PS LAKHIPUR
          DIST GOALPARA
         ASSAM
         783129

         3:SALEHA KHATUN
         W/O ROSTOM ALI

         RESIDENT OF VILLAGE MANASHPARA
          PO AND PS LAKHIPUR
          DIST GOALPARA
         ASSAM
         783129

         4:MISS MOROMI @ BEAUTY
                                                          Page No.# 2/5

D/O JAMIRUDDIN

RESIDENT OF VILLAGE NIDANPUR PART II
PS LAKHIPUR
DIST GOALPARA
ASSAM
783129
TO BE REPRESENTED BY RES. NO. 1

5:ORIENTAL INSURANCE CO. LTD.
 BONGAIGAON DIVISIONAL OFFICE
 PO
 PS AND DIST BONGAIGAON
 ASSAM
 783380
(INSURER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )

6:MD. ABDUR RAHMAN MONDAL

 S/O NURUL ISLAM
RESIDNET OF VILLAGE MADHYA SIMLABARI
 PO AOLATOLI
 PS LAKHIMPUR
 DIST GOALPARA ASSAM
 783129
(OWNER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )

7:NIZANUR RAHMAN
 S/O NURUL ISLAM
RESIDNET OF VILLAGE MADHYA SIMLABARI
 PO AOLATOLI
 PS LAKHIMPUR
 DIST GOALPARA ASSAM
 783129
(DRIVER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )

8:MD. NIZAMUDDIN
 S/O MOHAMMAD ALI

RESIDENT OF VILLAGE NALANGA PAHARTOLI

PS BAGUAN
PO JOYPUR BAZAR
DIST GOALPARA
ASSAM

783129
(OWNER OF VEHICLE NO. AS18/2961 (TRUCK) )
                                                                  Page No.# 3/5


            9:SRI BHAIRAB NATH
             S/O SRI BIREN NATH
            RESIDENT OF VILLAGE AGIA

            PS AGIA
             DIST GOALPARA
             ASSAM
             783120
            (DRIVER OF VEHICLE NO. AS18/2961 (TRUCK)

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/453/2022

            HDFC ERGO GENERAL INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOUSE
            H.T PAREKH MARG
            169
            BACKBAY RECLAMATION
            MUMBAI 400020 AND ITS GUWAHATI BRANCH OFFICE AT ADITYAM
            BUILDING
            6TH FLOOR
            LACHIT NAGAR
            GS ROAD
            GUWAHATI
            ASSAM
            781007


             VERSUS

            JAMIRUDDIN AND 8 ORS.
            S/O GULZAR HUSSAIN
             RESIDENT OF VILLAGE NIDANPUR PART II
             PS LAKHIPUR
             DIST GOALPARA
             783129

            2:ROSTOM ALI
                                                          Page No.# 4/5

S/O HASSAN ALI

RESIDENT OF VILLAGE MANASHPARA
 PO AND PS LAKHIPUR
 DIST GOALPARA
ASSAM
783129
 3:SALEHA KHATUN
W/O ROSTOM ALI

RESIDENT OF VILLAGE MANASHPARA
 PO AND PS LAKHIPUR
 DIST GOALPARA
ASSAM
783129
 4:MISS MOROMI @ BEAUTY
D/O JAMIRUDDIN

RESIDENT OF VILLAGE NIDANPUR PART II
 PS LAKHIPUR
 DIST GOALPARA
 ASSAM
 783129
TO BE REPRESENTED BY RES. NO. 1
 5:ORIENTAL INSURANCE CO. LTD.
BONGAIGAON DIVISIONAL OFFICE
 PO
 PS AND DIST BONGAIGAON
 ASSAM
 783380
(INSURER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
 6:MD. ABDUR RAHMAN MONDAL

S/O NURUL ISLAM
RESIDNET OF VILLAGE MADHYA SIMLABARI
 PO AOLATOLI PS LAKHIMPUR
 DIST GOALPARA ASSAM
 783129
(OWNER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
 7:NIZANUR RAHMAN
S/O NURUL ISLAM
RESIDNET OF VILLAGE MADHYA SIMLABARI
 PO AOLATOLI
 PS LAKHIMPUR
 DIST GOALPARA ASSAM
 783129
(DRIVER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
 8:MD. NIZAMUDDIN
                                                                          Page No.# 5/5

            S/O MOHAMMAD ALI
            RESIDENT OF VILLAGE NALANGA PAHARTOLI

            PS BAGUAN
             PO JOYPUR BAZAR
             DIST GOALPARA
             ASSAM
            783129
            (OWNER OF VEHICLE NO. AS18/2961 (TRUCK) )
             9:SRI BHAIRAB NATH
            S/O SRI BIREN NATH
            RESIDENT OF VILLAGE AGIA
            PS AGIA DIST GOALPARA
             ASSAM
             783120
            (DRIVER OF VEHICLE NO. AS18/2961 (TRUCK) )
             ------------
             Advocate for : MR. R GOSWAMI
            Advocate for : appearing for JAMIRUDDIN AND 8 ORS.


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 28.02.2022

Heard Mr. R. Goswami, learned counsel for the applicant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment and award dated 16.11.2021 passed by the learned MACT, Goalpara in MAC Case No. 02/2010 shall remain stayed till disposal of the connected appeal.

The interlocutory application stands disposed of.

JUDGE

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