Gauhati High Court
Swapan Kumar Singha vs The State Of Assam And 7 Ors on 25 February, 2022
Page No.# 1/4
GAHC010106352019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3214/2019
SWAPAN KUMAR SINGHA
S/O- LT JAGAT MOHAN SINGHA, R/O- LANE NO. 15, VIVEKANANDA ROAD,
SILCHAR, DIST- CACHAR, ASSAM, PIN- 788003
VERSUS
THE STATE OF ASSAM AND 7 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, EDUCATION
(SECONDARY) DEPTT., DISPUR, GHY-6
2:THE STATE SELECTION BOARD
THROUGH THE CHAIRMAN
i.e.
THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE INSPECTOR OF SCHOOLS
CACHAR DISTRICT CIRCLE
SILCHAR
ASSAM
5:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
THROUGH THE CHAIRPERSON
HANS BHAWAN (WING II)
1 BAHADUR SHAH ZAFAR MARG
Page No.# 2/4
NEW DELHI
6:SUPARNA SINGHA
PRINCIPAL
DESHA BHAKTA TARUN RAM PHUKAN HIGHER SECONDARY SCHOOL
SILCHAR
DIST- CACHAR (ASSAM)
PIN- 788001
7:GOVINDA CHAKRABORTY
SUBJECT TEACHER
SIRAJUL ALI H.S. SCHOOL
BORKHOLA
CACHAR
PIN- 788110
8:ABHIJIT SAHA
SUBJECT TEACHER
NARSING H.S.SCHOOL
SILCHAR
PIN- 78800
Advocate for the Petitioner : MR. I H SAIKIA
Advocate for the Respondent : SC, HIGHER EDU
Linked Case : Cont.Cas(C)/15/2021
SWAPAN KUMAR SINGHA
S/O- LT. JAGAT MOHAN SINGHA
R/O- LANE NO- 15
VIVEKANANDA ROAD
SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788003
VERSUS
SUPARNA SINHA AND ANR
D/O- LT. SUSHIL KUMAR SINHA
R/O- AMBIKAPATTY
Page No.# 3/4
P.O. G.C.COLLEGE
P.S. SILCHAR
DIST.- CACHAR (ASSAM)
PIN- 788001
2:SEMINA YASMIN ARA RAHMAN
THE INSPECTOR OF SCHOOLS
CACHAR DISTRICT CIRCLE
SILCHAR
ASSAM
PIN- 788001
------------
Advocate for : MR. I H SAIKIA
Advocate for : MRS. P GOSWAMI appearing for SUPARNA SINHA AND ANR
Linked Case : WP(C)/4603/2020
SUPARNA SINHA
D/O- LATE SUSHIL KUMAR SINHA
R/O- AMBIKAPATTY
P.O.- G.C. COLLEGE
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788001.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF SECONDARY EDUCATION
DISPUR
GUWAHATI
ASSAM
PIN- 781006.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
ASSAM
PIN- 781019.
3:THE INSPECTOR OF SCHOOLS
CACHAR DIST. CIRCLE
SILCHAR
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DIST.- CACHAR
ASSAM
PIN- 788001.
4:THE NATIONAL COUNCIL FOR TEACHERS EDUCATION
THROUGH THE CHAIRPERSON
HANS BHAWAN
(WING-II)
1
BAHADUR SHAH ZAFAR MARG
NEW DELHI.
------------
Advocate for : MRS N SAIKIA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
25.02.2022
Heard Mr. I.H. Saikia, learned counsel for the petitioner as well as Ms. N.
Saikia, learned counsel for the private respondent and Mr. R. Mazumder, learned
standing counsel for the Secondary Education Department of the State and Mr.
N.H. Borbhuiya, learned standing counsel for the NCB.
The arguments and counter arguments by both sides are concluded.
Judgment reserved.
JUDGE
Comparing Assistant
