Page No.# 1/3 vs The State Of Assam And 4 Ors
2022 Latest Caselaw 652 Gua

                                                                     Page No.# 1/3

GAHC010129822018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Review.Pet./94/2019

         PRADIP GOGOI AND 3 ORS.
         S/O L. GOGOI, R/O VILL and P.O. TORIANI, DIST- LAKHIMPUR, ASSAM

         2: MOHAN KAKATI
          S/O SONESWAR KAKATI
          R/O KATARI CHAPARI
          P.O. LAKHIMPUR
          DIST- LAKHIMPUR
         ASSAM

         3: PARUL DUTTA
          D/O CHANNARAM DUTTA
          R/O MAJJALBHARI
          P.O. JALBHARI DHAKUAKHANA
          DIST- LAKHIMPUR
         ASSAM

         4: LILA GOGOI
          S/O DIBAKAR GOGOI
          P.O. DHAKUKHANA
          DIST- LAKHIMPUR
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM, EDUCATION DEPARTMENT, ASSAM, DISPUR, GHY-6

         2:THE DIRECTOR OF SECONDARY EDUCATION
          KAHILIPARA
          GHY-19

         3:THE INSPECTOR OF SCHOOLS
                                                                         Page No.# 2/3

             LAKHIMPUR
             DIST- LAKHIMPUR

            4:THE TREASURY OFFICER
             LAKHIMPUR
             DIST- LAKHIMPUR

            5:THE TREASURY OFFICER
             DHAKUKHANA
             DIST- LAKHIMPU

Advocate for the Petitioner   : MR. M K CHOUDHURY

Advocate for the Respondent : SC, EDU, "SC, SECONDARY EDUCATION", "SC, FINANCE".


             Linked Case : WP(C)/3168/2012

            PRADIP GOGOI and 3 ORS
            S/O L. GOGOI
            R/O VILL and P.O. TORIANI
            DIST- LAKHIMPUR
            ASSAM

            2: MOHAN KAKATI
            S/O SONESWAR KAKATI
             R/O KATARI CHAPARI
             P.O. LAKHIMPUR
             DIST- LAKHIMPUR
            ASSAM

            3: PARUL DUTTA
            D/O CHANNARAM DUTTA
            R/O MAJJALBHARI
            P.O. JALBHARI DHAKUAKHANA
            DIST- LAKHIMPUR
            ASSAM

            4: LILA GOGOI
            S/O DIBAKAR GOGOI
            P.O. DHAKUKHANA
            DIST- LAKHIMPUR
            ASSAM
            VERSUS

            THE STATE OF ASSAM AND ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
                                                                                Page No.# 3/3

             OF ASSAM
             EDUCATION DEPARTMENT
             ASSAM
             DISPUR
             GHY-6

             2:THE DIRECTOR OF SECONDARY EDUCATION
             KAHILIPARA
              GHY-19
              3:THE INSPECTOR OF SCHOOLS
             LAKHIMPUR
              DIST- LAKHIMPUR
              4:THE TREASURY OFFICER
             LAKHIMPUR
              DIST- LAKHIMPUR
              5:THE TREASURY OFFICER
             DHAKUKHANA
              DIST- LAKHIMPUR
              ------------
             Advocate for : MR.R P SARMAH
             Advocate for : appearing for THE STATE OF ASSAM AND ORS

                                     BEFORE
                    HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                           ORDER

23.02.2022 This review petition has been filed praying for review of a judgment and order dated 22.04.2015 passed in WP(C)/3168/2012 and this has been listed before this Hon'ble Court. The Hon'ble Judge, who had passed the aforesaid judgment and order, had remitted Office, in the meantime.

Shri U. Sarma, learned Standing Counsel, Secondary Education Department prays for further time to obtain the instructions.

Considering that the judgment and order have to be review is of the year of 2015, this Court grants 3(three) weeks further time to enable the learned Standing Counsel to obtain the instructions.

JUDGE

Comparing Assistant