Pub Goalpara Fishery ... vs The State Of Assam And 7 Ors
2022 Latest Caselaw 636 Gua

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GAHC010187682021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/306/2021

         PUB GOALPARA FISHERY CO-OPERATIVE SOCIETY
         REP. BY ITS SECRETARY, SRI RANJIT KUMAR DAS, R/O- VILLAGE NO. 1
         BOLADMARI CHAR, P.O. BOLADMARI CHAR, DIST.- GOALPARA, PIN-
         7833101, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
         ASSAM, FISHERY DEPARTMENT, DISPUR, GUWAHATI-781006.

         2:THE SECRETARY TO THE GOVT. OF ASSAM
          FISHERY DEPARTMENT
          DISPUR
          GUWAHATI-781006.

         3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
          FISHERY DEPARTMENT
          DISPUR
          GUWAHATI-781006.

         4:THE DIRECTOR OF FISHERIES
         ASSAM
          MEEN BHAWAN
          SARABHHATTI
          GUWAHATI-781016.

         5:THE DEPUTY COMMISSIONER
          GOALPARA
          PIN- 783101
         ASSAM
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            6:THE DEPUTY COMMISSIONER
             BONGAIGAON
             PIN- 783380
            ASSAM

            7:THE DISTRICT FISHERY DEVELOPMENT AUTHORITY

             GOALPARA
             ASSAM

            8:MALEGARH GOBINDAPUR FISHERY CO-OPERATIVE SOCIETY LIMITED
             REP. BY ITS SECRETARY SRI PARESH CHANDRA DAS
             R/O- MALEGARH
             GOBINDAPUR
             P.O. MALEGARH
             P.S. JOGIGHOPA
             DIST.- BONGAIGAON-783383
            ASSA

Advocate for the Petitioner   : MR. M K CHOUDHURY

Advocate for the Respondent : GA, ASSAM
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                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

22.02.2022

Heard Mr. M.K. Choudhury, learned senior counsel, assisted by Mr. P. Bhardwaj, learned counsel for the appellant. Also heard Mr. D.K. Sarmah, learned Additional Senior Government Advocate, Assam, appearing for the respondent Nos.1 to 7 and Mr. D. Das, learned senior counsel, assisted by Mr. S. Khound, learned counsel, appearing for the respondent No.8.

Hearing concluded.

Judgment reserved.

                      JUDGE             CHIEF JUSTICE




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