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Habibur Rahman vs The State Of Assam
2022 Latest Caselaw 575 Gua

Citation : 2022 Latest Caselaw 575 Gua
Judgement Date : 18 February, 2022

Gauhati High Court
Habibur Rahman vs The State Of Assam on 18 February, 2022
                                                               Page No.# 1/4

GAHC010278022019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/94/2019

            HABIBUR RAHMAN
            NAGAON, ASSAM.



            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.



Advocate for the Petitioner   : MR. N BARUA

Advocate for the Respondent : PP, ASSAM




             Linked Case : CRL.A(J)/22/2022

            SAHED ALI AND ANR
            S/O LATE ABDUL JABBAR

            R/O NO. 2 KANDHULIMARI
            P.S. DHING
            DIST- NAGAON


            2: AZIZUL HOQUE @ AIJUL HOQUE
            S/O LATE KALIMUDDIN

            R/O NO. 2 KANDHULIMARI
                                                   Page No.# 2/4

P.S. DHING
DIST- NAGAON
VERSUS

THE STATE OF ASSAM
REP. BY PP
ASSAM


------------
Advocate for : PP
ASSAM
Advocate for : appearing for THE STATE OF ASSAM



Linked Case : Crl.A./414/2019

MD. ABDUL HEKIM AND ANR
S/O- LATE AHMED ALI
R/O- VILL. NO. 2 KANDHULIMARI
P.S. DHING
P.O. KANDHULIMARI
DIST.- NAGAON
ASSAM
PIN- 782428.

2: MD. ABDUL RAHIM
S/O- LATE AHMED ALI
 R/O- VILL. NO. 2 KANDHULIMARI
 P.S. DHING
 P.O. KANDHULIMARI
 DIST.- NAGAON
ASSAM
 PIN- 782428.
VERSUS

THE STATE OF ASSAM AND ANR
REP. BY THE P.P.
ASSAM

2:MUSTT. RUMENA KHATOON
W/O- LATE AJIBUR RAHMAN
 R/O- VILL. NO. 2 KANDHULIMARI
 P.S. DHING
 P.O. KANDHULIMARI
 DIST.- NAGAON
ASSAM
                                                                             Page No.# 3/4

           ------------
           Advocate for : MR K K MAHANTA
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR



            Linked Case : CRL.A(J)/21/2022

           MIYA HUSSAIN
           S/O LATE ABDUL KADIR

           R/O NO. 2 KANDHULIMARI

           P.S. DHING

           DIST- NAGAON



            VERSUS

           THE STATE OF ASSAM
           REP. BY PP
           ASSAM.


           ------------
           Advocate for : MR. R J DAS
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM



                                  BEFORE
                     HONOURABLE MR. JUSTICE SUMAN SHYAM
                     HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

Date : 18-02-2022 Suman Shyam, J

Heard Mr. N. Baruah, learned amicus curiae appearing for the appellant in Crl. A.

(J) No. 94/2019, Mr. S. Gautam, learned counsel for the appellant in Crl. A. No. 414/2019 Page No.# 4/4

and Mr. R.J. Das, learned counsel for the appellant in Crl. A. (J) No. 21/2022. Also heard

Ms. S. Jahan, learned Addl. P.P. Assam is present on behalf of the State/ respondent.

In the cause list the name of the counsel for the appellant has not been shown

with regard to Crl. A. (J) No. 22/2022 as a result of which, none has appeared for the

appellant in that case.

It is submitted at the bar that these appeals arise out of a common judgment and

order and therefore, are required to be heard analogously.

The appeals have already been admitted and the paper book is also ready.

However, the learned counsel for the appellant in Crl. A. No. 414/2019 submits that

no copy of the paper book has been furnished to him till today.

In view of the above, Registry to verify, furnish copy of the paper book to the

learned counsel for all the parties and list the matter thereafter, for hearing in usual

course.

                          JUDGE                      JUDGE
GS




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