Reliance General Insurance Co. ... vs Begum Jyotshna Hoque And 5 Ors
2022 Latest Caselaw 566 Gua

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GAHC010022232022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                I.A.(Civil)/332/2022

         RELIANCE GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 19
         RELIANCE CENTRE
         WALCHAND HIRACHAND MARG
         BALLARD ESTATE
         MUMBAI 400001 AND ONE OF ITS BRANCH OFFICE AT PRAG PLAZA
         5TH FLOOR
         BHANGAGARH
         GUWAHATI 781005


          VERSUS

         BEGUM JYOTSHNA HOQUE AND 5 ORS.
         W/O MD.SHAH ALAM HAQUE (MOTHER OF THE DECEASED) RESIDENT OF
         DERGAON TOWN
         WARD NO. IV. PO DERGAON
         PS DERGAON
         DIST GOLAGHAT
         ASSAM
         785703

         2:MD. SHAH ALAM HOQUE
         (FATHER OF THE DECEASED)
         RESIDENT OF DERGAON TOWN
          WARD NO. IV. PO DERGAON
          PS DERGAON
          DIST GOLAGHAT
          ASSAM
          785703
          3:MD. TAUFIC ALAM HOQUE
         (BROTHER OF THE DECEASED)
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RESIDENT OF DERGAON TOWN
 WARD NO. IV. PO DERGAON
 PS DERGAON
 DIST GOLAGHAT
 ASSAM
 785703
 4:MD. FARZOOL ALAM HOQUE
(BROTHER OF THE DECEASED)
RESIDENT OF DERGAON TOWN
 WARD NO. IV. PO DERGAON
 PS DERGAON
 DIST GOLAGHAT
 ASSAM
 785703
 5:M/S SUNIL TRANSPORT SERVICES

B003 GROUND FLOOR
PADMINI CHSL
PESTOM SAGAR
ROAD NO. 1
AMAR MAHAL
CHEMBUR
MUMBAI 400089
MAHARASHTRA
REGISTERED OWNER OF THE VEHICLE BEARING NO. NL 01/D-7377
6:SRI SURENDRA PAL
S/O LAUJALI PAL
C/O M/S SUNIL TRANSPORT SERIVES
B003 GROUND FLOOR
PADMINI CHSL
PESTOM SAGAR
ROAD NO. 1
AMAR MAHAL
CHEMBUR
MUMBAI 400089
MAHARASHTRA
DRIVER OF THE VEHICLE BEARING NO. NL 01/D-7377
------------
Advocate for : MR T KALITA
Advocate for : appearing for BEGUM JYOTSHNA HOQUE AND 5 ORS.
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                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

17.02.2022

Since the connected appeal has been admitted, the operation of the Judgment and Order dated 01.11.2021 passed by the Member, MACT, Golaghat in MAC Case No. 25/2014 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant