Sri Bhupen Saikia vs The State Of Assam And 3 Ors
2022 Latest Caselaw 565 Gua

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GAHC010208282016




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6654/2016

            SRI BHUPEN SAIKIA
            S/O- LT. TIREN SAIKIA, R/O VILL.- KALITAGAON, P.O.- KALABARI, DIST.-
            SONITPUR, ASSAM, PIN- 784178.



            VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REP. BY THE COMMISSIONER and SECY., DEPTT. OF HIGHER EDUCATION,
            ASSAM, DISPUR, GHY- 6.

            2:DIRECTOR OF HIGHER EDUCATION
            ASSAM
             KAHILIPARA
             GHY- 19.

            3:GOVERNING BODY OF JENGRAIMUKH COLLEGE
             REP. BY ITS PRESIDENT OF C/O JENGRAIMUKH COLLEGE
             P.O.- JENGRAIMUKH
             DIST.- JORHAT
             PIN- 785105.

            4:THE PRINCIPAL
             JENGRAIMUKH COLLEGE
             R/O- JENGRAIMUKH
             DIST.- JORHAT
             PIN- 785105

Advocate for the Petitioner   : MR.J SARMA

Advocate for the Respondent : SC, HIGHER EDUCATION
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                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                   O R D E R

17.02.2022

Mr. K Gogoi, learned counsel for the Higher Education Department seeks for an adjournment to examine as to whether the issue raised in this writ petition had already been decided in some earlier judgments of the Court and if yes, to produce the same.

Prayer is allowed.

List the matter in the next week.

JUDGE

Comparing Assistant