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United India Insurance Co. Ltd vs Padmalochan Das And Anr
2022 Latest Caselaw 491 Gua

Citation : 2022 Latest Caselaw 491 Gua
Judgement Date : 11 February, 2022

Gauhati High Court
United India Insurance Co. Ltd vs Padmalochan Das And Anr on 11 February, 2022
                                                                 Page No.# 1/2

GAHC010096162021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                            I.A.(Civil)/265/2022

         UNITED INDIA INSURANCE CO. LTD.
         A PUBLIC SECTOR UNDERTAKING COMPANY REGISTERED AND
         INCORPORATED UNDER THE COMPANIES ACT
          1956
          HAVING ITS REGISTERED OFFICE AT 24
          WHITE ROAD
          CHENNAI
          600014 AND ONE OF THE REGIONAL OFFICE AT CHIBBER HOUSE 2ND
         FLOOR
          GS ROAD
          ULUBARI
          5
          GUWAHATI
          REPRESENTED BY ITS REGIONAL MANAGER
          GUWAHATI ASSAM


          VERSUS

         PADMALOCHAN DAS AND ANR.
         S/O LATE KUMUD CH. DAS RESIDENT OF VILLAGE METUAKUCHI
          BARPETA
         ASSAM 781301

         2:SMTI PRATIVA DAS
         W/O SRI MRIGEN DAS RESIDENT OF VILLAGE KUJIRDAHATI
          BARPETA
         ASSAM
          781301
          ------------
         Advocate for : MR. R C PAUL
         Advocate for : appearing for PADMALOCHAN DAS AND ANR.
                                                                           Page No.# 2/2




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

11.02.2022

Since the connected appeal is admitted for hearing, the operation of the Judgment and Order dated 03.05.2021 passed by the Commissioner, Employees' Compensation, Kamrup (M), Guwahati in W.C. Case No. 48/2015 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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