Page No.# 1/4 vs The State Of Assam And 6 Ors
2022 Latest Caselaw 443 Gua

                                                               Page No.# 1/4

GAHC010174712020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5274/2020

         SUNIL KHANIKAR AND 3 ORS.
         S/O SRI SATYA KHANIKAR, RESIDENT OF VILLAGE TELEHUA GAON, PO
         AND PS DERGAON, DIST GOLAGHAT, ASSAM, PRESENTLY RESIDING AT
         BORBARUAH, PO JAMIRAH, PS BORBARAUH, DIST DIBRUGARH, ASSAM

         2: SRI RANJIT PHUKAN
          S/O SRI NIPUL CH. PHUKAN

         RESIDENT OF VILLAGE DERGAON GELEHUA
         PO AND PS DERGAON
         DIST GOLAGHAT
         ASSAM
         785614

         3: SRI MONOJ BORA

         S/O SRI BIREN BORA
         RESIDENT OF VILLAGE BONGAL GAON
         PO AND PS DERGAON
         DIST GOLAGHAT
         ASSAM

         4: SRI JITUPON HAZARIKA
          S/O NOREN HAZARIKA

         RESIDENT OF DERGAON KAMARGAON
         PO AND PS DERGAON
         DIST GOLAGHAT
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
                                                                  Page No.# 2/4

            OF ASSAM, HOME DEPARTMENT, DISPUR GUWAHATI 6

            2:THE DIRECTOR GENERAL OF POLICE
            ASSAM POLICE HEADQUARTER
             ULUBARI
            GUWAHATI 7

            3:THE ADDITIONAL DIRECTOR GENERAL OF POLICE(ADMIN)
            ASSAM POLICE HEADQUARTER
             ULUBARI
            GUWAHATI 7

            4:THE ADDITIONAL DIRECTOR OF POLICE (TAP)
            ASSAM POLICE HEADQUARTER
             ULUBARI
            GUWAHATI 7

            5:THE INSPECTOR GENERAL OF POLICE (ADMN)
            ASSAM POLICE HEADQUARTER
             ULUBARI
            GUWAHATI 7

            6:THE SUPERINTENDENT OF POLICE
             GOLAGHAT. ASSAM

            7:THE DEPUTY SUPERINTENDENT OF POLICE(HQ)
             GOLAGHAT. ASSA

Advocate for the Petitioner   : MR. P J SAIKIA

Advocate for the Respondent : GA, ASSAM




             Linked Case : Cont.Cas(C)/43/2020

            JITU HATIMURIA AND ANR.
            S/O SRI KAMAL HATIMURIA
             R/O HATIGARH HARKINA
             P.O.-HATIPATTY
             P.S.-GELEKY
             DIST-SIVASAGAR
             ASSAM

            2: PANKAJ RAIDONGIA
                                                   Page No.# 3/4

S/O SRI INDRESWAR RAIDONGIA
R/O ACHALABARI
P.O.-PEOLI PHUKAN
P.S.-GELEKY
DIST-SIVASAGAR
ASSAM
VERSUS

ASHUTOSH AGNIHOTRI
IAS AND 5 ORS.
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-6

2:BHASKAR JYOTI MAHANTA
 IPS
THE DIRECTOR GENERAL OF POLICE
ASSAM POLICE HEADQUARTER
 ULUBARI
 GUWAHATI-7
 3:DIPAK KUMAR
THE ADDITIONAL DIRECTOR GENERAL OF POLICE
ASSAM POLICE HEADQUARTER
 ULUBARI
 GUWAHATI-7
 4:DIGANTA BORAH
THE ADDITIONAL DIRECTOR GENERAL OF POLICE
ADMINISTRATIVE ASSAM POLICE HEADQUARTER
 ULUBARI
 GUWAHATI-7
 5:AMITAVH SINHA
THE SUPERINTENDENT OF POLICE
 SIVASAGAR
 PIN-785640
 6:SUBA LAXMI DUTTA
THE DEPUTY SUPERINTENDENT OF POLICE
 SIVASAGAR
ASSAM
 PIN-785640
 ------------
Advocate for : MR. P J SAIKIA
Advocate for : appearing for ASHUTOSH AGNIHOTRI
 IAS AND 5 ORS.
                                                                          Page No.# 4/4

                                    BEFORE
            THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY

                                   ORDER

09.02.2022 The learned counsel for the petitioner submits that the case of the petitioners is covered by the judgment passed by this Court in WP(C) No. 2725/2010. The said judgment is under challenged and pending before the Hon'ble Division Bench of this Court in WA No. 323/2020.

Accordingly, list these matters after disposal of WA No. 323/2020.

However, the question of maintainability is kept open.

JUDGE

Comparing Assistant