Gauhati High Court
Haji Abdul Malik vs Md. Abdul Aziz And 18 Ors on 7 February, 2022
Page No.# 1/8
GAHC010017312022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/249/2022
HAJI ABDUL MALIK
S/O LATE UMMAR ALI, R/O VILL. GHHULCHARA (PURBA BALIA), P.O.
GULCHARA, DIST KARIMGANJ, ASSAM, PIN 788720
VERSUS
MD. ABDUL AZIZ AND 18 ORS
S/O MD. ABDUR ROUF, R/O VILL. GULCHARA, PURBA BALIA, PARGANAH
PRTAOGARH, P.O. GULCHARA, DIST. KARIMGANJ, ASSAM, PIN 788720
2:MISIRA KHATUN
W/O LATE ABDUL KARIM
VILL. PURBA BALIA (BARGOOL)
P.O. GHULCHARA
DIST. KARIMGANJ
ASSAM
PIN 788720
3:NOCHIRA KHATUN
W/O ABDUL ROUF
VILL. GHULCHARA (PURBA BALIA)
P.O. GULCHARA
DIST. KARIMGANJ
ASSAM
PIN 78720
4:TOCHIRA KHATUN
W/O RUKUB ALI
R/O VILL. RUPARGUL
Page No.# 2/8
P.O. SINGARIA
DIST. KARIMGANJ
ASSAM
PIN 788719
5:KUTINA BIBI
D/O LATE HAJI AYUB ALI
VILL. AND PO. GULCHARA
DIST. KARIMGANJ
ASSAM
PIN 788720
6:ACHIRA BIBI
W/O HAJI ABDUL NOOR
R/O VILL. PURBA BALIA
P.O. GHULCHARA
DIST. KARIMGANJ
ASSAM
PIN 788720
7:ABDUL SHAHID
S/O LATE MUDARIS ALI
PRESENT ADD. VILL. SUNAPUR
P.O. ERALIGOOL
DIST. KARIMGANJ
ASSAM
PIN 788720
8:ABDUL SUFAN
S/O LATE MUDARIS ALI
PRESENT ADD. VILL. SUNAPUR
P.O. ERALIGOOL
DIST. KARIMGANJ
ASSAM
PIN 788720
9:ABDUL KHALIK
S/O LATE MUDARIS ALI
PRESENT ADD. VILL. SUNAPUR
P.O. ERALIGOOL
DIST. KARIMGANJ
ASSAM
PIN 788720
10:KHUDEJA BIBI
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W/O ABDUL NOOR
D/O LATE MUDARIS ALI OF VILL. DHOLCHARA
P.O. DHOLCHARA
DIST. KARIMGANJ
ASSAM
PIN 788722
11:JUBEDA KHATUN
W/O ABDUL KHALIK
D/O MUDARIS ALI
VILL. THAMUA ALOMKHANI
P.O. SINGARIA
DIST. KARIMGANJ
ASSAM
PIN 788720
12:NEJAM UDDIN
S/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM
PIN 788737
13:HACHON MIA
S/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM
PIN 788737
14:ISLAM UDDIN
S/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM
PIN 788737
15:MUSLEH UDDIN
S/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
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ASSAM
PIN 788737
16:AFIA BEGUM
D/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM
PIN 788737
17:SAMURTA BIBI
W/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM
PIN 788737
18:THE STATE OF ASSAM
NOTICE TO BE SERVED THROUGH THE GOVT. ADVOCATE
ASSAM.
19:THE SETTLEMENT OFFICER
KARIMGANJ
P.O. AND DIST. KARIMGANJ
PIN 788710
20:THE ASSTT. SETTLEMENT OFFICER AND CIRCLE OFFICER OF
RAMKRISHNA NAGAR CIRCLE
AT RMKRISHNA NAGAR
P.O. RAMKRISHNA NAGAR
DIST. KARIMGAN
Advocate for the Petitioner : MR. A CHOUDHURY
Advocate for the Respondent : GA, ASSAM.
Linked Case : I.A.(Civil)/250/2022
Page No.# 5/8
HAJI ABDUL MALIK
S/O LATE UMMAR ALI
R/O VILL. GHHULCHARA (PURBA BALIA)
P.O. GULCHARA
DIST KARIMGANJ
ASSAM
PIN 788720
VERSUS
MD. ABDUL AZIZ AND 19 ORS.
S/O MD. ABDUR ROUF
R/O VILL. GULCHARA
PURBA BALIA
PARGANAH PRTAOGARH
P.O. GULCHARA
DIST. KARIMGANJ
ASSAM
PIN 788720
2:MISIRA KHATUN
W/O LATE ABDUL KARIM
VILL. PURBA BALIA (BARGOOL)
P.O. GHULCHARA
DIST. KARIMGANJ
ASSAM
PIN 788720
3:NOCHIRA KHATUN
W/O ABDUL ROUF
VILL. GHULCHARA (PURBA BALIA)
P.O. GULCHARA
DIST. KARIMGANJ
ASSAM
PIN 78720
4:TOCHIRA KHATUN
W/O RUKUB ALI
R/O VILL. RUPARGUL
P.O. SINGARIA
DIST. KARIMGANJ
ASSAM
PIN 788719
5:KUTINA BIBI
D/O LATE HAJI AYUB ALI
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VILL. AND PO. GULCHARA
DIST. KARIMGANJ
ASSAM
PIN 788720
6:ACHIRA BIBI
W/O HAJI ABDUL NOOR
R/O VILL. PURBA BALIA
P.O. GHULCHARA
DIST. KARIMGANJ
ASSAM
PIN 788720
7:ABDUL SHAHID
S/O LATE MUDARIS ALI
PRESENT ADD. VILL. SUNAPUR
P.O. ERALIGOOL
DIST. KARIMGANJ
ASSAM
PIN 788720
8:ABDUL SUFAN
S/O LATE MUDARIS ALI
PRESENT ADD. VILL. SUNAPUR
P.O. ERALIGOOL
DIST. KARIMGANJ
ASSAM
PIN 788720
9:ABDUL KHALIK
S/O LATE MUDARIS ALI
PRESENT ADD. VILL. SUNAPUR
P.O. ERALIGOOL
DIST. KARIMGANJ
ASSAM
PIN 788720
10:KHUDEJA BIBI
W/O ABDUL NOOR
D/O LATE MUDARIS ALI OF VILL. DHOLCHARA
P.O. DHOLCHARA
DIST. KARIMGANJ
ASSAM
PIN 788722
11:JUBEDA KHATUN
W/O ABDUL KHALIK
D/O MUDARIS ALI
VILL. THAMUA ALOMKHANI
P.O. SINGARIA
DIST. KARIMGANJ
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ASSAM
PIN 788720
12:NEJAM UDDIN
S/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM
PIN 788737
13:HACHON MIA
S/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM
PIN 788737
14:ISLAM UDDIN
S/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ ASSAM
PIN 788737
15:MUSLEH UDDIN
S/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM PIN 788737
16:AFIA BEGUM
D/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ
ASSAM PIN 788737
17:SAMURTA BIBI
W/O HABIBUR RAHMAN
R/O VILL. ROYPUR
P.O. OLIVIACHERRA
DIST. KARIMGANJ ASSAM
PIN 788737
18:THE STATE OF ASSAM
NOTICE TO BE SERVED THROUGH THE GOVT. ADVOCATE
ASSAM.
19:THE SETTLEMENT OFFICER
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KARIMGANJ
P.O. AND DIST. KARIMGANJ
PIN 788710
20:THE ASSTT. SETTLEMENT OFFICER AND CIRCLE OFFICER OF
RAMKRISHNA NAGAR CIRCLE
AT RMKRISHNA NAGAR
P.O. RAMKRISHNA NAGAR
DIST. KARIMGANJ
------------
Advocate for : MR. A CHOUDHURY
Advocate for : GA
ASSAM appearing for MD. ABDUL AZIZ AND 19 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 07.02.2022
Heard Mr. A.K. Talukdar, learned counsel for the applicant and Ms. U.
Das, learned counsel for the respondents No. 18, 19 & 20.
The connected RSA 12/2022 has already been admitted. Therefore,
the impugned judgment and decree dated 30.11.11.2019 passed in Title
Appeal No. 09/2019 by the learned Civil Judge, Karimganj reversing the
judgment dated 10.12.2018 in Title Suit No. 60/2010 by the learned
Munsiff No. 1 at Karimganj shall remain stayed till disposal of the RSA
12/2022.
The interlocutory application is disposed of.
JUDGE
Comparing Assistant
