Pintu Koya @ Mintu Koya vs Kuntal Sarma And 4 Ors
2022 Latest Caselaw 5171 Gua

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GAHC010253452022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./866/2022

         PINTU KOYA @ MINTU KOYA
         S/O ANIL KOYA,
         VILL.- BOGIDHOLA T.E,
         P.O. AND P.S.- NUMALIGARH,
         DIST.- GOLAGHAT (ASSAM).

         VERSUS

         KUNTAL SARMA AND 4 ORS.
         S/O LATE HIMEN SARMA,
         VILL.- FAUWAL GAON NO. 2,
         P.O.- FARKATING,
         DIST.- GOLAGHAT (ASSAM).

         2:AJIT URANG
          S/O ATYA URANG
         VILL.- FARKATING CHARIALI
          P.O. AND P.S.- FARKATING
          DIST.- GOLAGHAT (ASSAM).

         3:MD. AMIR ALI
          C/O MD. BABUL ALI
         VILL.- MOINAPARA
          P.O.- GOLAGHAT MORONGI (NEAR MOINAPARA L.P. SCHOOL)
          DIST.- GOLAGHAT (ASSAM).

         4:PRADIP BORAH
          S/O LATE ROBIN BORAH
         VILL.- BENGENAKHOWA
         TAPAN NAGAR
          P.O. AND DIST.- GOLAGHAT (ASSAM).

         5:NATIONAL INSURANCE CO. LTD
          REP. BY ITS REGIONAL MANAGER
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             G.S. ROAD
             BHANGAGARH
             P.O.- GUWAHATI- 781005
             DIST.- KAMRUP (M) (ASSAM)

Advocate for the Petitioner   : MR. A R AGARWALA

Advocate for the Respondent :


                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 22.12.2022

Heard Mr. A. R. Agarwala, learned counsel for the appellant.

By this appeal under Section 173 of the Motor Vehicles Act, 1988, the appellant has prayed for enhancement of the award passed vide judgment and award, dated 07.02.2020, in MAC Case No. 899/2016 by the learned Member, MACT No. 1, Kamrup (M) at Guwahati.

Admit this appeal.

Issue notice.

Call for the records.

Steps be taken by registered A/D post as well as by usual process.

List this matter after receipt of the LCRs.

JUDGE

Comparing Assistant