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Md. Hafijur Rahman vs The State Of Assam And Anr
2022 Latest Caselaw 5122 Gua

Citation : 2022 Latest Caselaw 5122 Gua
Judgement Date : 21 December, 2022

Gauhati High Court
Md. Hafijur Rahman vs The State Of Assam And Anr on 21 December, 2022
                                                              Page No.# 1/2

GAHC010023752021




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

           Case : I.A.(Crl.)/85/2021

           MD. HAFIJUR RAHMAN
           S/O- MD. SAHIDUL ISLAM
           R/O- DHALIGAON
           P.S. DHALIGAON
           DIST.- CHIRANG.


            VERSUS

           THE STATE OF ASSAM AND ANR.
           REP. BY THE P.P.
           ASSAM

           2:GUDDU ALI
           S/O- MONIRUDDIN
            R/O- NEW BONGAIGAON
            CHINESE MARKET
            P.S. AND DIST.- BONGAIGAON
           ASSAM
            ------------
           Advocate for : MR H R A CHOUDHURY
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                       ORDER

Date : 21-12-2022 Page No.# 2/2

(Suman Shyam, J) In view of the judgment and order dated 21-12-2022 passed in Crl. A. No.

46/2021, this I.A. stands closed.

                      JUDGE                  JUDGE
GS




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