Page No.# 1/2 vs M/S National Insurance Co. Ltd And ...
2022 Latest Caselaw 5067 Gua

                                                         Page No.# 1/2

GAHC010208262016




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./312/2016

         SMTI SANTARA RABHA and ANR
         W/O SRI KUNTHIRAM RABHA

         2: KUNTHIRAM RABHA
          S/O LATE LANKESWAR RABHA
          BOTH ARE R/O HAHIM
          BAKRAPARA
          P.S. BOKO
          DIST. KAMRUP
         ASSAM

         VERSUS

         M/S NATIONAL INSURANCE CO. LTD and 2 ORS
         DIVISIONAL OFFICE I, BHANGAGARH, GUWAHATI-5

         2:ABU SYED AHMED

          S/O AYUB ALI
          R/O THEKAI
          SHIMALBARI
          P.S. BAGUAR
          DIST. GOALPARA
          ASSAM
          PIN 783101 OWNER OF THE VEHICLE

         3:LACHIT RABHA

          S/O DHIREN CH. RABHA
          R/O GHILABURI
          P.S. BOKO
          DIST. KAMRUP ASSAM
          PIN 781123 DRIVER OF THE VEHICL
                                                                      Page No.# 2/2

Advocate for the Petitioner   : MS.P BHATTACHARJEE

Advocate for the Respondent : MRS. S ROY




                                           BEFORE
                  THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                   ORDER

19. 12. 2022

Heard Ms. P Bhattacharjee, learned counsel for the appellant.

This is an appeal preferred against the judgment and order dated 08.06.2016 passed by the learned Member, MACT No. 2, Kamrup (M), Guwahati, in MAC Case No. 1806/2014.

Admit this appeal. Call for the records.

No fresh notice needs to be issued as notice was issued by this court on 09.11.2016 and same has duly been served upon the respondents. The respondent No. 1 has duly been represented by Ms. S Roy, learned counsel.

List this matter after receipt of the case records.

JUDGE

Comparing Assistant