Citation : 2022 Latest Caselaw 5043 Gua
Judgement Date : 19 December, 2022
Page No.# 1/7
GAHC010253402022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case : I.A.(Civil)/3764/2022
RAHUL ISLAM LASKAR
S/O LATE ABDUS SATTAR LASKAR
RESIDENT OF ALGAPUR PART V
DIST HAILAKANDI
PO ALGAPUR
ASSAM
788150
VERSUS
JASHIM UDDIN LASKAR AND ORS.
S/O LATE TARMUJ ALI LASKAR RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
2:MS. MAHARUN NESSA LASKAR
W/O LATE MAYAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
3:FARUK ISLAM LASKAR @ JABLU
S/O LATE MAYAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
4:BABLU HUSSAIN LASKAR
S/O LATE MAYAR ALI LASKAR
Page No.# 2/7
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
5:SHIBLU HUSSAIN LASKAR
S/O LATE MAYAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
6:RIAJUL ISLAM LASKAR @ RIJU
S/O LATE MAYAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
7:SHABANA BEGUM LASKAR
D/O LATE MAYAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
8:SHAKIMUL ISLAM LASKAR
S/O LATE MAYAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
9:AJIR UDDIN LASKAR
S/O NIRMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
10:ATAFUL NESSA LASKAR
W/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
11:MOZIBUR RAHMAN LASKAR
S/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
Page No.# 3/7
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
12:ABDUL KARIM LASKAR
S/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
13:KALA RAJA LASKAR
S/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
14:DILAL HUSSAIN LASKAR
S/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
15:SAIBUR RAHMAN LASKAR
S/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
16:JABED AKTAR LASKAR
S/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
17:KABILA BEGUM LASKAR
D/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
18:NAZMA BEGUM LASKAR
D/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
19:RASHMA BEGUM LASKAR
D/O LATE SAMAR ALI LASKAR
RESIDENT OF ALGAPUR PART V
Page No.# 4/7
PO ALGAPUR
DIST HAILAKANDI
ASSAM 788150
20:ZIAUL HAQUE LASKAR
S/O LATE FATIR AHMED LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
21:FAZAR ALI LASKAR
S/O LATE ABU BAKKAR LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
22:NAZRUL HAQUE LASKAR
S/O LATE FATIR ALI LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
23:TAZAMUL ALI LASKAR
S/O LATE IRSHAD ALI LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
24:ABDUL JABBER LASKAR
S/O LATE IRSHAD ALI LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
25:MUSSTT. SARIFUL BIBI
D/O LATE MUBESWAR ALI LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
26:NIZAM UDDIN LASKAR
S/O LATE ABDUL MANNAF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
Page No.# 5/7
ASSAM 788150
27:NAZMUL ISLAM LASKAR
S/O LATE ABDUL MANNAF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
28:NARUL ISLAM LASKAR
S/O LATE ABDUL MANNAF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
29:NIZIM UDDIN LASKAR
S/O LATE ABDUL MATIB LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
30:ALIM UDDIN LASKAR
S/O LATE ABDUL MATIB LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
31:JAMAL UDDIN LASKAR
S/O LATE ABDUL MATIB LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
32:JALAL UDDIN LASKAR
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
33:HILLAL UDDIN LASKAR
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
34:KAMAL UDDIN LASKAR
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
Page No.# 6/7
DIST HAILAKANDI
ASSAM 788150
35:KAMAL UDDIN LASKAR
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
36:NASIR UDDIN LASKAR
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
37:MAJIB UDDIN LASKAR
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
38:ISLAM UDDIN LASKAR
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
39:MUSST. SUFIA BEGUM
D/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
40:MUSST. JOYNAB BEGUM
D/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
41:MUSSTT. MOIMUN NESSA LASKAR
W/O LATE ABDUL LATIF LASKAR
RESIDENT OF PART V
PS ALGARPUR
DIST HAILAKANDI
ASSAM 788150
------------
Advocate for : MR. S K GHOSH
Advocate for : appearing for JASHIM UDDIN LASKAR AND ORS.
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
16.12.2022
Heard Mr. S. K. Ghosh, learned counsel for the applicant.
By this application under Order XLI Rule 5 read with Section 151 of the CPC, the applicant has prayed for stay of the operation of the judgment and preliminary decree dated 14.09.2022 in Title Appeal No. 2/2019 passed by the learned Civil Judge, Hailakandi.
Issue notice to the respondents by registered A/D post and usual process within three days.
Till the returnable date operation of the judgment and decree, dated 14.09.2022, in Title Appeal No. 2/2019 passed by the learned Civil Judge, Hailakandi shall remain stayed.
List the matter on receipt of the LCR.
JUDGE
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