Page No.# 1/8 vs Somra Munda And Ors
2022 Latest Caselaw 5008 Gua

                                                          Page No.# 1/8

GAHC010246352022




                        THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

I.A.(Civil)/3730/2022

ABDUL BASER AND ANR.
S/O SIRAJUL
R/O SATIPUKHURI
MOUZA- BARSOLA
P.O.- BARSOLA
P.S.- DHEKIAJULI
DIST.- SONITPUR
ASSAM.

2: MD. JAKIR HUSSAIN
S/O ABDUL BASER

R/O SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM.
VERSUS

SOMRA MUNDA AND ORS.
S/O LATE GOBAI MUNDA
PERMANENT RESIDENTS OF SATIPUKHURI
MOUZA- BARSOLA
P.O.- BARSOLA
P.S.- DHEKIAJULI
DIST.- SONITPUR
ASSAM
PIN-

2:JOHAN MUNDA
                                      Page No.# 2/8

S/O LATE GOBAI MUNDA

PERMANENT RESIDENTS OF SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM
PIN-
3:KINOO MUNDA
S/O LATE GOBAI MUNDA

PERMANENT RESIDENTS OF SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM
PIN-
4.1:GHARAT MUNDA
W/O DANEL MUNDA

R/O NAITALI KUHIMARI

P.O.- NALTALI

DIST.- NAGAON
ASSAM
PIN-
4.2:RASHMI MUNDA
MINOR
REPRESENTED BY LEGAL GUARDIAN
RESPONDENT NO. 1

D/O DANEL MUNDA

R/O NAITALI KUHIMARI

P.O.- NALTALI
                                 Page No.# 3/8

DIST.- NAGAON
ASSAM
PIN-
4.3:MASTER BITAM MUNDA
MINOR
REPRESENTED BY LEGAL GUARDIAN
RESPONDENT NO. 1

S/O DANEL MUNDA

R/O NAITALI KUHIMARI

P.O.- NALTALI

DIST.- NAGAON
ASSAM
PIN-
5:ILIYAS MUNDA
S/O LATE ANU MUNDA

R/O SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM
PIN-
6:AMRUSH MUNDA
S/O LATE ANU MUNDA

R/O SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM
PIN-
7:RAKESH MUNDA
S/O LATE ANU MUNDA
                                                        Page No.# 4/8

R/O SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM
PIN-
------------
Advocate for : MR. Z HAMMAD
Advocate for : appearing for SOMRA MUNDA AND ORS.



                             Case No. : RSA/189/2022

          MD. ABDUL BASER AND ANR.
          S/O SIRAJUL,
          R/O SATIPUKHURI,
          MOUZA- BARSOLA,
          P.O.- BARSOLA,
          P.S.- DHEKIAJULI,
          DIST.- SONITPUR, ASSAM.

          2: MD. JAKIR HUSSAIN
           S/O ABDUL BASER

          R/O SATIPUKHURI

          MOUZA- BARSOLA

          P.O.- BARSOLA

          P.S.- DHEKIAJULI

          DIST.- SONITPUR
          ASSAM

          VERSUS

          SOMRA MUNDA AND ORS.
          S/O LATE GOBAI MUNDA,
          PERMANENT RESIDENTS OF SATIPUKHURI,
          MOUZA- BARSOLA,
          P.O.- BARSOLA,
                                      Page No.# 5/8

P.S.- DHEKIAJULI,
DIST.- SONITPUR, ASSAM, PIN-

2:JOHAN MUNDA
 S/O LATE GOBAI MUNDA

PERMANENT RESIDENTS OF SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM
PIN-

3:KINOO MUNDA
 S/O LATE GOBAI MUNDA

PERMANENT RESIDENTS OF SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM
PIN-

4.1:GHARAT MUNDA
W/O DANEL MUNDA

R/O NAITALI KUHIMARI

P.O.- NALTALI

DIST.- NAGAON
ASSAM
PIN-

4.2:RASHMI MUNDA
 MINOR
 REPRESENTED BY LEGAL GUARDIAN
 RESPONDENT NO. 1
                                  Page No.# 6/8


D/O DANEL MUNDA

R/O NAITALI KUHIMARI

P.O.- NALTALI

DIST.- NAGAON
ASSAM
PIN-

4.3:MASTER BITAM MUNDA
 MINOR
 REPRESENTED BY LEGAL GUARDIAN
 RESPONDENT NO. 1

S/O DANEL MUNDA

R/O NAITALI KUHIMARI

P.O.- NALTALI

DIST.- NAGAON
ASSAM
PIN-

5:ILIYAS MUNDA
 S/O LATE ANU MUNDA

R/O SATIPUKHURI

MOUZA- BARSOLA

P.O.- BARSOLA

P.S.- DHEKIAJULI

DIST.- SONITPUR
ASSAM
PIN-

6:AMRUSH MUNDA
 S/O LATE ANU MUNDA

R/O SATIPUKHURI

MOUZA- BARSOLA
                                                                             Page No.# 7/8

            P.O.- BARSOLA

            P.S.- DHEKIAJULI

            DIST.- SONITPUR
            ASSAM
            PIN-

            7:RAKESH MUNDA
             S/O LATE ANU MUNDA

            R/O SATIPUKHURI

            MOUZA- BARSOLA

            P.O.- BARSOLA

            P.S.- DHEKIAJULI

            DIST.- SONITPUR
            ASSAM
            PIN

Advocate for the Petitioner   : MR. Z HAMMAD

Advocate for the Respondent :




                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                        ORDER

Date : 16.12.2022

Heard Mr. Z Hammad, learned counsel for the applicants.

By this application under 41 rule 5/151 of the CPC, the applicants have prayed for stay of the Judgment and decree dated 08.09.2022 passed by the learned Civil Judge, Sonitpur, Tezpur in Title Appeal No. 12/2019 reversing the Judgment and decree dated 18.02.2019 passed by the learned Munsiff No.1, Sonitpur, Tezpur in Title Suit No. 92/2014.

Page No.# 8/8

Issue notice. Steps by registered post with A/D within 5 days.

List after 6(six) weeks.

Till the returnable date, the operation of the impugned Judgment and decree, dated 08.09.2022 passed by the learned Civil Judge, Sonitpur, Tezpur in Title Appeal No. 12/2019 shall remain stayed.

JUDGE

Comparing Assistant