Citation : 2022 Latest Caselaw 4999 Gua
Judgement Date : 16 December, 2022
Page No.# 1/7
GAHC010144272022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/413/2022
SPANDAN DAS AND 30 ORS
S/O. SURYA DAS, L-5, PRAGJYOTISH HOUSING COMPLEX, GHORAMARA,
KHANKAH ROAD, P.O. BELTOLA, P.S. HATIGAON, GUWAHATI-781028
2: PRIYANKA BHARALI
D/O. SHRI HRISHIKESH BHARALI
R/O. SHRISTI RESIDENCY
LANKESHWAR
WEST JALUKBARI
PIN-781014
DIST. KAMRUP (M)
GUWAHATI-04.
3: NILAKSHI DAS
W/O. PRANJAL BEZBARUAH
R/O. JAPORIGOG NEAR KARBI NAMGHAR
PANCHARATNA PATH
H.NO.-17
GUWAHATI-781005
P.O. DISPUR
P.S. DISPUR
4: DHRUBAJYOTI DEKA
S/O. SHRI AMBURAM DEKA
VILL. KATHALGURI
P.O. KATHIATALI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN-782427.
5: BIRENDRA KUMAR DAS
Page No.# 2/7
S/O. SRI DILIP KUMAR DAS
R/O. MOTI RAM BORA ROAD
FOUJDARIPATTI
P.O. NAGAON
P.S. SADAR
DIST. NAGAON
ASSAM-782003.
6: MRINMOY DEKA
S/O. SHRI NAGENDRA DEKA
VILL. OJAGAON
P.O. CHENGAPATHER
DIST. UDALGURI
7: AMRIT BISWAS
S/O. SADHAN BISWAS
VILL. OUJARI
P.O. BAGHNA
DIST. MORIGAON
ASSAM-782105.
8: JITJYOTI KALITA
C/O. SHRI RISHAB CH. KALITA
R/O. KRISHNANAGAR
JAPORIGOG
GUWAHATI-781005
DIST. KAMRUP (M)
ASSAM.
9: PINKU MANE BORAH
S/O. SHRI SADA NANDA BORAH
VILL. MADHUPUR
P.O. MADHUPUR
P.S. SADAR
DIST. NAGAON
ASSAM
PIN-782003.
10: TRIDEEP KR BORAH
S/O. ANIL CHANDRA BORAH
R/O. BELTOLA
BHETAPARA
P.O. BELTOLA
P.S. HATIGAON
DIST. KAMRUP (M)
ASSAM-781028.
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11: RASHMI REKHA SHARMA
C/O. SHRI KARTIK SARMAH
VILL. PURANI BAZAR NO.4
AND P.S. KAMPUR
DIST. NAGAON.
12: PRANJAL DEKA
S/O. SRI MADHAB CH. DEKA
CHANDMARI
KRISHNAGAR
C/O. DEKA STORE
P.S. CHANDMARI
P.O. CHANDMARI
PIN-781003
13: DHANTI HAZARIKA
S/O. SRI PABAN HAZARIKA
VILL. TETELICHARA
P.O. TETELICHARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.
14: MRIGANKA DAS
S/O. SRI NARAYAN CHANDRA DAS
R/O. CHANDMARI
NABAGIRI PATH
GUWAHATI-03
DIST. KAMRUP (M).
15: NAYANMONI DAS
R/O. AZARA
P.S. AZARA
P.O. GUHATI UNIVERSITY
GUWAHATI
DIST. KAMRUP (M).
16: RUMI DAS
D/O. SRI SURENDRA MOHAN DAS
VILL. TETELISARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.
17: MANAB DEKA
C/O. SRI KANDARPA KR. DEKA
C/O. SRI SONAMAL DEKA
Page No.# 4/7
R/O. P.W.D. COLONY
DISPUR
SUPERMARKET
P.O. DISPUR
P.S. DISPUR
GUWAHATI-781006
DIST. KAMRUP (M)
ASSAM.
18: JYOTI PRASAD NATH
C/O. SRI KAMINI KUMAR NATH
R/O. NARENGI BONDA (NEAR FOREST CAMP)
P.S. NOONMATI
P.O. BONDA
DIST. KAMRUP (M)
PIN-781026
ASSAM.
19: RITALI TALUKDAR
D/O. KISHORE TALUKDAR
VILL. BAREIGAON
P.O. AND P.S. TAMULPUR
DIST. BASKA
ASSAM-781367.
20: BISHAL RAJKHOWA
C/O. LT. JAGANATH RAJKHOWA
VILL/TOWN TETELISARA AMARAWATI
P.O. KAMPUR
DIST. NAGAON
ASSAM
PIN-782426.
21: TRIBENI DEVI
D/O. SRI RUPRAM NATH
VILL/TOWN MAHGARIA ATI GAON
P.O. KAMPUR
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN-782426.
22: PARINITA HAZARIKA
C/O. SHRI DEBA HAZARIKA
R/O. GADHARIA GAON
P.O. MORANGIAL
P.S. SADAR
DIST. NAGAON
Page No.# 5/7
ASSAM
PIN-782141.
23: PROJESH KR DAS
S/O. SRI DIPAK KR. DAS
R/O. SARUMOTORIA
DIST. KAMRUP (M)
GUWAHATI-781036
P.O. AND P.S. DISPUR
24: RUNA LASKAR
W/O. SRI SANJIB DAS
VILL. TETILISARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.
25: MANASJYOTI BARMAN
S/O. HAREN CH. BARMAN
VILL. TATIMARA
P.O. SONABULI
P.S. SALBARI
DIST. BASKA
P.O. AND P.S. GALAGANJ
DIST. DHUBRI
26: SIDHARTH RAY
S/O. SRI MRINAL KANTI RAY
VILL. SOUTH TOKRECHARA
P.O. AND P.S. GALAGANJ
DIST. DHUBRI
27: KISHORE MAHANTA
S/O. SRI ABANI MAHANTA
R/O. HOUSE NO.74
ANANDA NAGAR
DR. BHUPEN HAZARIKA ROAD
P.S. AND P.O. NOONMATI
GUWAHATI
ASSAM.
28: DILIP DAS
S/O. SRI PABIN DAS
VILL. SAHPUR
P.O. NANKARBHOIRA
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DIST. NALBARI
PIN-781306.
29: PRAHLAD DAS
C/O. PARAMA DAS
VILL. NO. 3
AMTALA
P.O. KUKURMARA
P.S. CHAIGAON
DIST. KAMRUP (R)
781130.
30: SATYAJIT DEKA
S/O. LT. DEKHAN DEKA
VILL. CHURATABARI
P.O. AND P.S. MIKIRBHETA
DIST. MORIGAON.
31: KASHYAJIT BARUAH
S/O. SRI DIMBESWAR BARUAH
VILL. LOZORA
P.S. SIPAJHAR
DIST. DARRAN
VERSUS
RAKESH KUMAR AND 2 ORS
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM,
FISHERY DEPARTMENT, DISPUR, GUWAHATI-781006
2:GURU JYOTI DAS
CHAIRMAN OF ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
CHACHAL
GUWAHATI-781036
DIST-KAMRUP(M)
ASSAM
3:PRASANTA BORKAKOTY
THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
CHACHAL
GUWAHATI-781036
DIST-KAMRUP(M)
ASSA
Advocate for the Petitioner : MR. B D KONWAR SR. ADV.
Page No.# 7/7
Advocate for the Respondent : MR P SHARMAH (r-3)
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 16/12/2022 Mr. P. Sharma, the learned counsel appearing on behalf of the alleged contemnors submits that the AFDC had already preferred an appeal against the judgment and order dated 27/6/2022 the non-compliance for which the instant contempt proceedings have been initiated. He submits that the said appeal is pending adjudication before the Division Bench of this Court and as such, the learned counsel request for an accommodation.
Taking into account the said submission, let the matter be listed in the 4 th week of January, 2023.
JUDGE
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