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Page No.# 1/5 vs Abdul Samad And 8 Ors
2022 Latest Caselaw 4936 Gua

Citation : 2022 Latest Caselaw 4936 Gua
Judgement Date : 14 December, 2022

Gauhati High Court
Page No.# 1/5 vs Abdul Samad And 8 Ors on 14 December, 2022
                                                             Page No.# 1/5

GAHC010253612022




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




                                  I.A.(Civil)/3676/2022

ABDUL HASIM @ MD. ABUL HASHIM AND ANR.
S/O LATE HORMUZ ALI

RESIDENT OF VILLAGE DURABANDHAGAON
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM

2: MD. JONAID AKAND @ MD. JONAYED AKAND

S/O LATE ABDUL RASHID
RESIDENT OF VILLAGE DURABANDHAGAON
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM
VERSUS

ABDUL SAMAD AND 8 ORS.
S/O LATE MUSLEM UDDIN RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126

2:MD. ABDUL HAI

S/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126
3:MD. ABUL SAHID
S/O LATE MUSLEM UDDIN
                                                                     Page No.# 2/5

RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126
4:MD. KHAIRUL ISLAM
S/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126
5:MUSST. HUSNUHARA BEGUM
D/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126
6:MUSST. RAHIMA KHATUN
D/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126
7:MUSST. UMME KULSUM
D/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126
8:MUSST. JIBAN NAHAR
D/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126
9:MUSST. MIRJAN BIBI
W/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126
------------
Advocate for : MR. A M AHMED
Advocate for : MR. A GANGULY appearing for ABDUL SAMAD AND 8 ORS.
                                                       Page No.# 3/5



                  In Case No. : RSA/186/2022

ABDUL HASIM @ MD. ABUL HASHIM AND ANR.
S/O LATE HORMUZ ALI,
RESIDENT OF VILLAGE DURABANDHAGAON, PO AND PS MOIRABARI,
DIST MORIGAON, ASSAM

2: MD. JONAID AKAND @ MD. JONAYED AKAND

S/O LATE ABDUL RASHID
RESIDENT OF VILLAGE DURABANDHAGAON
PO AND PS MOIRABARI
DIST MORIGAON
ASSA

VERSUS

ABDUL SAMAD AND 8 ORS.
S/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR, PO AND PS MOIRABARI,
DIST MORIGAON, ASSAM 782126

2:MD. ABDUL HAI

S/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
PO AND PS MOIRABARI
DIST MORIGAON
ASSAM 782126

3:MD. ABUL SAHID
 S/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
 PO AND PS MOIRABARI
 DIST MORIGAON
ASSAM 782126

4:MD. KHAIRUL ISLAM
 S/O LATE MUSLEM UDDIN
RESIDENT OF VILLAGE GARIABORI PATHAR
 PO AND PS MOIRABARI
 DIST MORIGAON
ASSAM 782126

5:MUSST. HUSNUHARA BEGUM
 D/O LATE MUSLEM UDDIN
                                                                           Page No.# 4/5

            RESIDENT OF VILLAGE GARIABORI PATHAR
            PO AND PS MOIRABARI
            DIST MORIGAON
            ASSAM 782126

            6:MUSST. RAHIMA KHATUN
             D/O LATE MUSLEM UDDIN
            RESIDENT OF VILLAGE GARIABORI PATHAR
             PO AND PS MOIRABARI
             DIST MORIGAON
            ASSAM 782126

            7:MUSST. UMME KULSUM
             D/O LATE MUSLEM UDDIN
            RESIDENT OF VILLAGE GARIABORI PATHAR
             PO AND PS MOIRABARI
             DIST MORIGAON
            ASSAM 782126

            8:MUSST. JIBAN NAHAR
             D/O LATE MUSLEM UDDIN
            RESIDENT OF VILLAGE GARIABORI PATHAR
             PO AND PS MOIRABARI
             DIST MORIGAON
            ASSAM 782126

            9:MUSST. MIRJAN BIBI
            W/O LATE MUSLEM UDDIN
            RESIDENT OF VILLAGE GARIABORI PATHAR
             PO AND PS MOIRABARI
             DIST MORIGAON
            ASSAM 78212

Advocate for the Petitioner   : MR. A M AHMED

Advocate for the Respondent : MR. A GANGULY


                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 14.12.2022

Heard Mr. N Haque, learned counsel for the applicants and Mr. A Ganguly, learned counsel for the opposite parties.

Page No.# 5/5

By this application under Order 41 Rule 5 of the CPC, the applicants have prayed for stay of the impugned Judgment dated 31.08.2022 and decree dated 09.09.2022 passed by the learned District Judge, Morigaon in Title Appeal No.01/2022.

Call for the records.

As both parties are represented, no notice need be issued.

Till the returnable date, the execution of the impugned Judgment dated 31.08.2022 and decree dated 09.09.2022 passed by the learned District Judge, Morigaon in Title Appeal No.01/2022 shall remain stayed.

List after the ensuing Bihu vacation.

JUDGE

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