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Sukumar Roy vs The State Of Assam
2022 Latest Caselaw 4927 Gua

Citation : 2022 Latest Caselaw 4927 Gua
Judgement Date : 13 December, 2022

Gauhati High Court
Sukumar Roy vs The State Of Assam on 13 December, 2022
                                                                          Page No.# 1/1

GAHC010185752018




                                  THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                     Case No. : CRL.A(J)/74/2018

                  SUKUMAR ROY
                  DIST. CACHAR, ASSAM.

                  VERSUS

                  THE STATE OF ASSAM
                  REP. BY THE PP, ASSAM.


Advocate for the Petitioner       : MS. B SARMA, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM


                                            BEFORE
                           HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                          HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
                                          ORDER

13.12.2022 (N. Kotiswar Singh, J.)

Heard Ms. B. Sharma, learned amicus curiae. Also heard Ms. S. Jahan, learned Additional Public Prosecutor, Assam.

Hearing concluded.

Judgment is reserved.

                                                JUDGE              JUDGE

Comparing Assistant
 

 
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