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Ahon Wangsa vs The State Of Arunachal Pradesh And ...
2022 Latest Caselaw 4846 Gua

Citation : 2022 Latest Caselaw 4846 Gua
Judgement Date : 8 December, 2022

Gauhati High Court
Ahon Wangsa vs The State Of Arunachal Pradesh And ... on 8 December, 2022
                                                                     Page No.# 1/3

GAHC010059692021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.A./97/2021

            AHON WANGSA
            S/O- SRI MATELEM WANGSA, PERMANENT R/O- VILL.- KONSA, P.O. AND
            P.S. PONGCHAU, DIST.- LONGDING, ARUNACHAL PRADESH, PIN- 792131.



            VERSUS

            THE STATE OF ARUNACHAL PRADESH AND 2 ORS.
            REP. BY THE PUBLIC PROSECUTOR, ARUNACHAL PRADESH.

            2:SAHNAJ HUSSAIN
             S/O- SRI TUTA MIAN
             R/O- LONGDING TOWN
             LONGDING UNDER LONGDING POLICE STATION
             DIST.- LONGDING
            ARUNACHAL PRADESH.

            3:ANWAR UDDIN
             S/O- LATE MUZAMIL ALI
             R/O- MEDAL PART-II UNDER KARIMGANJ POLICE STATION IN THE
            DISTRICT OF KARIMGANJ
            ASSA

Advocate for the Petitioner   : MR. S D PURKAYASTHA

Advocate for the Respondent : PP, A P


            Linked Case : Crl.A./194/2020

            NIPEN DAS @ KALA
            S/O- SRI NONI GOPAL DAS PURKAYASTHA
            PERMANENT RESIDENT OF VILLAGE TERA CHERRA UNDER RATABARI
                                                                      Page No.# 2/3

         POLICE STATION IN THE DISTRICT OF KARIMGANJ
         ASSAM
         PIN- 788737 AND PRESENT RESIDENT OF VILLAGE- JADUA
         LONGDING BAZAR
         LONGDING UNDER LONGDING POLICE STATION IN THE DISTRICT OF
         LONGDING
         ARUNACHAL PRADESH
         PIN- 792131.


          VERSUS

         THE STATE OF ARUNACHAL PRADESH AND 2 ORS.
         REP. BY P.P.
         ARUNACHAL PRADESH.

         2:SRI SAHNAJ HUSSAIN
         S/O- SRI TUTA MIAN
          R/O- LONGDING TOWN
          LONGDING UNDER LONGDING POLICE STATION IN THE DISTRICT OF
         LONGDING
         ARUNACHAL PRADESH
          PIN- 792131. (INFORMANT).
          3:SRI ANWAR UDDIN
         S/O- LATE MUZAMIL ALI
          R/O- MEDAL PART-II UNDER KARIMGANJ POLICE STATION IN THE
         DISTRICT OF KARIMGANJ
         ASSAM
          PIN- 788711.
          ------------
         Advocate for : MR. B M CHOUDHURY
         Advocate for : PP
         A P appearing for THE STATE OF ARUNACHAL PRADESH AND 2 ORS.



                               BEFORE
                HONOURABLE MR. JUSTICE SUMAN SHYAM
              HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    ORDER

Date : 08-12-2022 Suman Shyam, J

Heard Mr. S.D. Purkayastha, learned counsel for the appellant in Crl. A. No. Page No.# 3/3

97/2021. We have also heard Mr. B.M. Choudhury, learned counsel for the appellant in Crl.

A. No. 194/2020. Mr. N.N.B. Choudhury, learned P.P. Arunachal Pradesh has appeared on

behalf of the State, whereas Mr. A. Ahmed, learned counsel has appeared for the victim

and the informant.

Arguments concluded.

Judgment reserved.

                         JUDGE                      JUDGE
GS




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