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Page No.# 1/8 vs Akbor Ali And 16 Ors
2022 Latest Caselaw 4800 Gua

Citation : 2022 Latest Caselaw 4800 Gua
Judgement Date : 6 December, 2022

Gauhati High Court
Page No.# 1/8 vs Akbor Ali And 16 Ors on 6 December, 2022
                                                                Page No.# 1/8

GAHC010206842022




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : RSA/180/2022

         ABDUL ALEK CHAUDHURY AND ANR.
         S/O LATE HAJI ABDUL GAFUR,
         RESIDENT OF VILLAGE DAKHI PUTAKALONG (BOGARI JARONI) MOUZA
         RONGAGORAH, PS SAMAGURI, DIST NAGAON, ASSAM

         2: MUSSTT. SUFIA KHATUN
          S/O ABDUL MALEK CHOUDHURY
          RESIDENT OF VILLAGE DAKHI PUTAKALONG (BOGARI JARONI) MOUZA
         RONGAGORAH
          PS SAMAGURI
          DIST NAGAON ASSA

         VERSUS

         AKBOR ALI AND 16 ORS.
         S/O LATE HASMAT ALI,
         RESIDENT OF VILLAGE TEKELIPOOTA, MOUZA RONGAGARA, PS
         SAMAGURI, DIST NAGAON, ASSAM.

         2:MD. SURUJ ALI
          S/O LATE HASMAT ALI
         RESIDENT OF VILLAGE TEKELIPOOTA
          MOUZA RONGAGARA
          PS SAMAGURI
          DIST NAGAON
         ASSAM.

         3:MUSSTT. JAHURA KHATUN
          D/O LATE HASMAT ALI
         RESIDENT OF VILLAGE TEKELIPOOTA
          MOUZA RONGAGARA
          PS SAMAGURI
          DIST NAGAON
         ASSAM.
                                    Page No.# 2/8


4:MUSSTT. RABIA KHATUN
 D/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

5:MD. KASEM ALI
 S/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

6:MUSSTT. ANOWARA BEGUM
 D/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

7:MUSSTT. JAMENA KHATUN
 D/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

8:MD. RAMJAN ALI
 S/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

9:MD. HUSSAIN ALI
 S/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.
                                    Page No.# 3/8


10:MUSST. SULEHA KHATUN
 D/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

11:MUSST. MAIROM BIBI
 D/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

12:MUSST. SAHAR BANO
 D/O LATE HASMAT ALI
RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

13:MUSST. MOMTAZ BEGUM
 D/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

14:MUSST. HAFIJA BEGUM
W/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

15:MD. HASEN ALI
 S/O LATE HASMAT ALI
 RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.
                                                                 Page No.# 4/8


            16:MD. ABDUL RAHIM
             S/O LATE HASMAT ALI
             RESIDENT OF VILLAGE TEKELIPOOTA
             MOUZA RONGAGARA
             PS SAMAGURI
             DIST NAGAON
            ASSAM.

            17:MUSST. AMENA KHATOON
             D/O LATE HASMAT ALI
             RESIDENT OF VILLAGE TEKELIPOOTA
             MOUZA RONGAGARA
             PS SAMAGURI
             DIST NAGAON
            ASSAM

Advocate for the Petitioner   : MR. K KALITA

Advocate for the Respondent :


             Linked Case : I.A.(Civil)/3586/2022

            ABDUL ALEK CHAUDHURY AND ANR.
            S/O LATE HAJI ABDUL GAFUR

            RESIDENT OF VILLAGE DAKHI PUTAKALONG (BOGARI JARONI) MOUZA
            RONGAGORAH
            PS SAMAGURI
            DIST NAGAON
            ASSAM

            2: MUSSTT. SUFIA KHATUN
            S/O ABDUL MALEK CHOUDHURY
             RESIDENT OF VILLAGE DAKHI PUTAKALONG (BOGARI JARONI) MOUZA
            RONGAGORAH
             PS SAMAGURI
             DIST NAGAON
            ASSAM
            VERSUS

            AKBOR ALI AND 16 ORS.
            S/O LATE HASMAT ALI
            RESIDENT OF VILLAGE TEKELIPOOTA
            MOUZA RONGAGARA PS SAMAGURI
            DIST NAGAON ASSAM.
                                   Page No.# 5/8


2:MD. SURUJ ALI
S/O LATE HASMAT ALI
RESIDENT OF VILLAGE TEKELIPOOTA
 MOUZA RONGAGARA
 PS SAMAGURI
 DIST NAGAON
ASSAM.

3:MUSSTT. JAHURA KHATUN
D/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
4:MUSSTT. RABIA KHATUN
D/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
5:MD. KASEM ALI

S/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
6:MUSSTT. ANOWARA BEGUM
D/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
7:MUSSTT. JAMENA KHATUN
D/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
                                   Page No.# 6/8

DIST NAGAON
ASSAM.
8:MD. RAMJAN ALI
S/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
9:MD. HUSSAIN ALI
S/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
10:MUSST. SULEHA KHATUN
D/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
11:MUSST. MAIROM BIBI
D/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
12:MUSST. SAHAR BANO
D/O LATE HASMAT ALI

RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
ASSAM.
13:MUSST. MOMTAZ BEGUM
D/O LATE HASMAT ALI
RESIDENT OF VILLAGE TEKELIPOOTA
MOUZA RONGAGARA
PS SAMAGURI
DIST NAGAON
                                                                              Page No.# 7/8

          ASSAM.
          14:MUSST. HAFIJA BEGUM
          W/O LATE HASMAT ALI

          RESIDENT OF VILLAGE TEKELIPOOTA
          MOUZA RONGAGARA
          PS SAMAGURI
          DIST NAGAON
          ASSAM.
          15:MD. HASEN ALI
          S/O LATE HASMAT ALI
          RESIDENT OF VILLAGE TEKELIPOOTA
          MOUZA RONGAGARA
          PS SAMAGURI
          DIST NAGAON
          ASSAM.
          16:MD. ABDUL RAHIM
          S/O LATE HASMAT ALI

          RESIDENT OF VILLAGE TEKELIPOOTA
          MOUZA RONGAGARA
          PS SAMAGURI
          DIST NAGAON
          ASSAM.
          17:MUSST. AMENA KHATOON
          D/O LATE HASMAT ALI
          RESIDENT OF VILLAGE TEKELIPOOTA
          MOUZA RONGAGARA
          PS SAMAGURI
          DIST NAGAON ASSAM.
          ------------
          Advocate for : MR. K KALITA
          Advocate for : appearing for AKBOR ALI AND 16 ORS.



                                  BEFORE
                    HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 06.12.2022

Heard Mr. M. Hussain, learned counsel for the appellants.

The appeal is admitted on the following substantial questions of law:

Page No.# 8/8

"(I) Whether the findings and conclusion of the learned Court below against Issue Nos. 4 and 5 are vitiated by perversity ?

...........

(IV) Whether the learned Courts below is justified in shifting the burden of proof upon the defendants ?

(V) Whether the impugned judgment and decree contravenes the mandate of Order 41 Rule 31 of the Code of Civil Procedure, 1908 ?"

Call for the LCR.

Issue notice.

The appellants/applicants shall take steps for service of notice upon the respondents within seven days from today by registered post with A/D post as well as under usual process.

List the matter after 4 (four) weeks.

Till the returnable date, the judgment and order, dated 31.05.2019, passed by the learned Munsiff, Kaliabor, Nagaon in T.S. No. 07(K)/2011 shall remain stayed.

JUDGE

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