Citation : 2022 Latest Caselaw 3249 Gua
Judgement Date : 26 August, 2022
Page No.# 1/4
GAHC010123222021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./202/2021
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT GE PLAZA, AIRPORT ROAD,
NERADA, PUNE- 411006 (MAHARASTRA) AND ONE OF ITS OFFICE AT
SREEJI TOWER, 2ND FLOOR, GAUHATI TEA WAREHOUSING PVT. LTD.,
ADJACENT TO MAHENDRA SHOWROOM, G.S. ROAD, GUWAHATI- 781005,
ASSAM
VERSUS
BHARAT GAYAN AND 4 ORS.
S/O- SRI DURGESWAR GAYAN, R/O- ABHAYAPURI WARD NO. 3, P.O. AND
P.S. ABHAYAPURI, DIST.- BONGAIGAON, ASSAM, PIN- 783383.
2:SMT. DULUMANI RABHA
S/O- SRI LOHIT RABHA
R/O- VILL.- GOSSAIPARA
P.O. AND P.S. BONGAIGAON
ASSAM
PIN- 783383.
3:PULIN NATH
S/O- NARAYAN NATH
VILL.- BARPARA
P.O. AND P.S. BONGAIGAON
ASSAM
PIN- 783383.
4:THE DIVISIONAL MANAGER
NATIONAL INSURANCE CO. LTD.
BONGAIGAON DIVISION
BONGAIGAON
P.O. AND P.S. BONGAIGAON
Page No.# 2/4
ASSAM
PIN- 783383.
5:SMT. BANTI GAYAN
S/O- SRI DURGESWAR GAYAN
R/O- ABHAYAPURI WARD NO. 3
P.O. AND P.S. ABHAYAPURI
DIST.- BONGAIGAON
ASSAM
PIN- 78338
Advocate for the Petitioner : MR. K K BHATRA
Advocate for the Respondent : MR. J RAHMAN (R-2)
Linked Case : I.A.(Civil)/1456/2021
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT GE PLAZA
AIRPORT ROAD
NERADA
PUNE- 411006 (MAHARASTRA) AND ONE OF ITS OFFICE AT SREEJI TOWER
2ND FLOOR
GAUHATI TEA WAREHOUSING PVT. LTD.
ADJACENT TO MAHENDRA SHOWROOM
G.S. ROAD
GUWAHATI- 781005
ASSAM
VERSUS
BHARAT GAYAN AND 4 ORS.
S/O- SRI DURGESWAR GAYAN
R/O- ABHAYAPURI WARD NO. 3
P.O. AND P.S. ABHAYAPURI
DIST.- BONGAIGAON
ASSAM
PIN- 783383.
2:SMT. DULUMANI RABHA
S/O- SRI LOHIT RABHA
R/O- VILL.- GOSSAIPARA
Page No.# 3/4
P.O. AND P.S. BONGAIGAON
ASSAM
PIN- 783383.
3:PULIN NATH
S/O- NARAYAN NATH
VILL.- BARPARA
P.O. AND P.S. BONGAIGAON
ASSAM
PIN- 783383.
4:THE DIVISIONAL MANAGER
NATIONAL INSURANCE CO. LTD.
BONGAIGAON DIVISION
BONGAIGAON
P.O. AND P.S. BONGAIGAON
ASSAM
PIN- 783383.
5:SMT. BANTI GAYAN
S/O- SRI DURGESWAR GAYAN
R/O- ABHAYAPURI WARD NO. 3
P.O. AND P.S. ABHAYAPURI
DIST.- BONGAIGAON
ASSAM
PIN- 783383
------------
Advocate for : MR. K K BHATRA Advocate for : appearing for BHARAT GAYAN AND 4 ORS.
BEFORE HON'BLE MRS. JUSTICE MALASRI NANDI
26.08.2022
Heard Mr. R. K. Bhatra, learned counsel appearing for the applicant.
The applicant has filed this interlocutory application praying for stay of the operation of the judgment and Award dated 01.12.2020 in MAC Case No. 02 of 2015 passed by the learned member, Motor Accident Claims Tribunal, Bongaigaon.
As the appeal is admitted, prayer for stay of the operation of the impugned judgment is allowed subject to payment of 50% of the awarded amount in favour of the claimants to be deposited by the Insurance Company before the Registry within 6(six) weeks from today.
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The claimants are not allowed to withdraw the said amount without prior permission of this Court.
The I.A. stands disposed of.
JUDGE
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