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National Insurance Co. Ltd vs Smti.Chitra Gogoi And Ors
2022 Latest Caselaw 3224 Gua

Citation : 2022 Latest Caselaw 3224 Gua
Judgement Date : 25 August, 2022

Gauhati High Court
National Insurance Co. Ltd vs Smti.Chitra Gogoi And Ors on 25 August, 2022
                                                               Page No.# 1/4

GAHC010006342011




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./108/2011

         NATIONAL INSURANCE CO. LTD.
         SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
         REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-
         700071, REPRESENTED BY THE ASSTT. MANAGER, GAUHATI REGIONAL
         OFFICE, BHANGAGARH, GUWAHATI-781005



         VERSUS

         SMTI.CHITRA GOGOI AND ORS
         W/O LT. SUBASH GOGOI

         2:BABY GOGOI

          D/O LT. SUBASH GOGOI

         3:BONTI GOGOI

          D/O LT. SUBASH GOGOI

         4:SRIMANTA GOGOI

          S/O LT. SUBASH GOGOI

         5:TANURAM GOGOI

          F/O LT. SUBASH GOGOI

         6:PURNIMA GOGOI

          M/O LT. SUBASH GOGOI
          ALL ARE RESIDENTS OF MAJKURI PALASHBARI
          P.S. TEOK
                                                                    Page No.# 2/4

             DIST. JORHAT
             ASSAM.

            7:MONI BARUAH

             S/O LT. TAPURAM BARUAH
             VILL. JOHAKHAT GAON
             P.S. TEOK
             DIST. JORHAT
             ASSAM.

            8:BINOD CH. BARAH

             S/O SRI GOBIN CH. BORAH
             VILL. MUDOIJAN
             P.S. TEOK
             JORHAT
             ASSAM

Advocate for the Petitioner   : MS.R D MOZUMDAR

Advocate for the Respondent : MR. K K DUTTA




             Linked Case : MC/1792/2011

            NATIONAL INSURANCE CO. LTD.
            SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
            REGISTERED HEAD OFFICE AT 3
            MIDDLETON STREET
            CALCUTTA-700071
            REPRESENTED BY THE ASSTT. MANAGER
            GAUHATI REGIONAL OFFICE
            BHANGAGARH
            GUWAHATI-781005


             VERSUS

            SMTI.CHITRA GOGOI AND ORS
            W/O LT. SUBASH GOGOI.

            2:BABY GOGOI
                                                                    Page No.# 3/4

          D/O LT. SUBASH GOGOI
          3:BONTI GOGOI

          D/O LT. SUBASH GOGOI
          4:SRIMANTA GOGOI

          S/O LT. SUBASH GOGOI
          5:TANURAM GOGOI

          F/O LT. SUBASH GOGOI
          6:PURNIMA GOGOI

          M/O LT. SUBASH GOGOI
          ALL ARE RESIDENTS OF MAJKURI PALASHBARI
          P.S. TEOK
          DIST. JORHAT
          ASSAM.
          7:MONI BARUAH

          S/O LT. TAPURAM BARUAH
          VILL. JOHAKHAT GAON
          P.S. TEOK
          DIST. JORHAT
          ASSAM.
          8:BINOD CH. BARAH

          S/O SRI GOBIN CH. BORAH
          VILL. MUDOIJAN
          P.S. TEOK
          JORHAT
          ASSAM.
          ------------
          Advocate for : MRSS KUMARI
          Advocate for : appearing for SMTI.CHITRA GOGOI AND ORS



                               BEFORE
                  HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 25.08.2022 Heard Ms. R.D. Mazumdar, learned counsel for the appellant/ Insurance Company and Mr. K.K. Dutta, learned counsel for the respondent/ claimant.

Heard the arguments of the learned counsels for both the parties.

Page No.# 4/4

Hearing is concluded and judgment is reserved.

JUDGE

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