Shriram General Insurance Co Ltd vs Anil Ali And Anr
2022 Latest Caselaw 3206 Gua

                                                                Page No.# 1/2

GAHC010011262016




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/1924/2022

         SHRIRAM GENERAL INSURANCE CO LTD
         1000-E/8
          RIICO INDUSTRIAL AREA
          SITAPURA
          JAIPUR
          RAJASTHAN 302022 AND HAVING A BRANCH OFFICE AT B.R. ARCADE
          3RD FLOOR-21 JANAPATH
          ULUBARI
          GUWAHATI-781007


          VERSUS

         ANIL ALI and ANR
         S/O ATAHU ALI
         R/O VILL. BANBARIA
         P.S. BARPETA
         DIST. BARPETA
         ASSAM

         2:GHANASHYAM TALUKDAR

         S/O UDDAY TALUKDAR
         R/O PATHSALA TOWN
         P.S. PATACHARKUCHI
         DIST. BARPETA ASSAM OWNER OF THE VEHICLE NO. AS-14/9444 BUS
         ------------
         Advocate for : MR. R GOSWAMI
         Advocate for : appearing for ANIL ALI and ANR
                                                                        Page No.# 2/2




                                      :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

24.08.2022

Heard the learned counsel for both sides.

Since the connected appeal has been admitted for hearing, the judgment and order dated 20.02.2016 passed by the learned Commissioner for Workmen's Compensation, Barpeta in W.C. Case No.151/2014 shall remain stayed till disposal of the main appeal.

Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant