Page No.# 1/2 vs Indian National Trade Union ...
2022 Latest Caselaw 3204 Gua

                                                             Page No.# 1/2

GAHC010067592022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/1114/2022

         SARAT BORKOTOKY AND ANR.
         S/O LATE HEM CHANDRA BORKOTOKY RESIDENT OF HOUSE NO. 1
         SOUTH SARANIA. GUWAHATI
         KAMRUP M ASSAM

         2: SRI SUMER SINGH GAUR
         S/O LATE SAHEB RAM GAUR RESIDENT OF HOUSE NO. 10
          JYOTI PATH DHIREN PARA
          GUWAHATI 781025
          KAMRUP M ASSAM
         VERSUS

         INDIAN NATIONAL TRADE UNION CONGRESS AND 2 ORS.
         ASSAM BRANCH
          GUWAHATI
          REPRESENTED BY THE PRESIDENT OF THE WORKING COMMITTEE OF
         THE INDIAN WORKING TRADE UNION CONGRESS GUWAHATI
          ASSAM BRANCH
          K.C SEN ROAD
          PALTAN BAZAR
          PO 781008

         2:HIRANYA BORA
         S/O LATE K.P BORA
          RESIDENT OF TARUN NAGAR
          PO GUWAHATI
          KAMRUP M ASSAM 781005
          3:SRI DWIZEN LAHKAR
         S/O LATE BHAVAN LAHKAR
         PRESIDENT OF PANDU RAILWAY STATION COLONY
          PO PANDU
          PS JALUKBARI
          DIST KAMRUP M ASSAM
                                                                           Page No.# 2/2

             ------------
             Advocate for : MR. R BARUAH
             Advocate for : MR. B D DEKA appearing for INDIAN NATIONAL TRADE UNION
             CONGRESS AND 2 ORS.



                                      :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

24.08.2022

In view of the judgment passed today in the connected appeal, this Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant