Page No.# 1/3 vs Musst Riazi Begum And Anr (E)
2022 Latest Caselaw 3185 Gua

                                                                 Page No.# 1/3

GAHC010115712022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : CRP/94/2022

         MUSTT NAZMA AND 4 ORS
         W/O- LATE ZAHIDUL HAQUE
         R/O AMOLAPATTY, NAZIRA TOWN, P.O. NAZIRA, DISTRICT- SIVASAGAR,
         ASSAM, PIN-785685

         2: SAYED ASHADUL HAQUE
          S/O- LATE ZAHIDUL HAQUE
         R/O AMOLAPATTY
          NAZIRA TOWN
          P.O. NAZIRA
          DISTRICT- SIVASAGAR
         ASSAM
          PIN-785685

         3: SAYED BHAIMON HAQUE
          S/O- LATE ZAHIDUL HAQUE
         R/O AMOLAPATTY
          NAZIRA TOWN
          P.O. NAZIRA
          DISTRICT- SIVASAGAR
         ASSAM
          PIN-785685

         4: MISS ASHRAFI HAQUE
          D/O- LATE ZAHIDUL HAQUE
         R/O AMOLAPATTY
          NAZIRA TOWN
          P.O. NAZIRA
          DISTRICT- SIVASAGAR
         ASSAM
          PIN-785685

         5: MISS BHONIMA HAQUE
          D/O- LATE ZAHIDUL HAQUE
                                                                                            Page No.# 2/3

             R/O AMOLAPATTY
             NAZIRA TOWN
             P.O. NAZIRA
             DISTRICT- SIVASAGAR
             ASSAM
             PIN-78568

             VERSUS

             MUSST RIAZI BEGUM AND ANR (E)
             W/O- LATE MOHD. SADULLA
             R/O KOLGAON, MOUZA-ATHKHEL, GALEKI, P.O. GALEKI, IN THE
             DISTRICT OF SIVASAGAR, ASSAM. PIN-785696

             2:MD. ASHADULLAH HUSSAIN
              S/O- LATE MOHD. SADULLA
             R/O KOLGAON
              MOUZA-ATHKHEL
              GALEKI
              P.O. GALEKI
              IN THE DISTRICT OF SIVASAGAR
             ASSAM. PIN-78569

Advocate for the Petitioner     : MR G N SAHEWALLA

Advocate for the Respondent :




                                       BEFORE
                      HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                               ORDER

24.08.2022

Heard Mr. G. N. Sahewalla, learned senior counsel representing the petitioners, assisted by Mr. M. Sahewalla, Advocate.

Issue Notice.

Petitioner shall take steps for service of notice on the respondents by registered post with A/D and other usual process.

List after Four weeks.

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Till returnable date, the judgment dated 20.11.2021 passed in Title Appeal No. 11/2013 by the Civil Judge, Sivasagar and judgment dated 18.03.2013 passed in Title Suit No. 53/2001 by the Munsiff No. 1, Sivasagar and proceedings of Title Execution No. 1/2022 pending in the court of Munsiff, Nazira shall remain stayed.

JUDGE

Comparing Assistant