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Page No.# 1/3 vs The State Of Assam And 7 Ors
2022 Latest Caselaw 3164 Gua

Citation : 2022 Latest Caselaw 3164 Gua
Judgement Date : 23 August, 2022

Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 7 Ors on 23 August, 2022
                                                                     Page No.# 1/3

GAHC010005302019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/167/2019

         PULEN DEY AND ANR.
         S/O. GOBINDA MOHAN DEY, R/O. SIX MILE, CHACCHAL, H.NO.-5,
         SUDARSHAN PATH, GUWAHATI-22, DIST. KAMRUP, ASSAM.

         2: LALIT BHARALI

          S/O. RAMESWAR BHARALI
          R/O. KAMPUR
          P.O. KAMPUR
          DIST. NAGAON
          PIN-782426

         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REP. BY THE COMMISSIONER OF TRANSPORT DEPTT., GOVT. OF ASSAM,
         JAWAHAR NAGAR, KHANAPARA, GUWAHATI-22.

         2:THE SECRETARY
         TO THE GOVT. OF ASSAM TRANSPORT DEPTT.
          DISPUR
          GHY.-06
         ASSAM.

         3:THE ASSAM STATE TRANSPORT CORPORATION
          REP. BY ITS MANAGING DIRECTOR
          PALTANBAZAR
          GHY.-08.

         4:THE MANAGING DIRECTOR

          ASSAM STATE TRANSPORT CORPORATION
          PALTANBAZAR
          GUWAHATI-08.
                                                                             Page No.# 2/3


            5:THE STATE TRANSPORT AUTHORITY
             REP. BY ITS CHAIRMAN
             DISPUR
             GUWAHATI-06.

            6:THE REGIONAL TRANSPORT AUTHORITY
             REP. BY ITS DISTRICT TRANSPORT OFFICER
             BETKUCHI
             GUWAHATI
             KAMRUP (M)
             PIN-781035.

            7:THE ITS DISTRICT TRANSPORT OFFICER

             NAGAON
             (REGISTERING AUTHORITY) PIN-782001.

            8:THE DISTRICT TRANSPORT OFFICER

             KAMRUP
             (REGISTERING AUTHORITY)
             KAMRUP (M)
             PIN-781035

Advocate for the Petitioner   : MR. P K GOSWAMI

Advocate for the Respondent : MR. Y. DOLEY(SC, TRANSPORT)




                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                         ORDER

23.08.2022

Heard Mr. P.K. Goswami, learned Senior Counsel assisted by Mr. B.P. Borah, learned counsel for the petitioners; Mr. D. Saikia, learned Advocate General, Assam; Mr. J. Roy, learned Standing Counsel, ASTC assisted by Ms. M.D. Bora, learned Standing Counsel, Transport Department; and Ms. P. Borua, learned counsel.

Page No.# 3/3

Hearing is concluded.

Judgment is reserved.

JUDGE

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